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20 January 1982
Supreme Court 3 pages KULJIT SINGH ALIAS RANGA Vs LT. GOVERNOR OF DELHI & ORS.
Case number: Writ Petition(Criminal) 8193 of 1981 |
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19 January 1982
Supreme Court 9 pages MUNNA & OTHERS ETC. Vs STATE OF U.P. AND OTHERS ETC.
Bench: BHAGWATI,P.N. |
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14 January 1982
Supreme Court 3 pages SMT. ANAND KAUR Vs PRITAM LAL
Bench: KOSHAL,A.D. |
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13 January 1982
Supreme Court 4 pages EX-CAPT. ASHOK KUMAR SAWHNEY Vs UNION OF INDIA & OTHERS
Bench: KOSHAL,A.D. |
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12 January 1982
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, DELHI Vs DELHI SAFE DEPOSIT CO. LTD.
Bench: VENKATARAMIAH,E.S. (J) |
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12 January 1982
Supreme Court 21 pages KALLOOMAL TAPESWARI PRASAD (HUF), KANPUR Vs THE C. I. T., KANPUR(AND VICE VERSA)
Bench: VENKATARAMIAH,E.S. (J) |
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30 December 1981
Supreme Court 0 pages S.P. GUPTA Vs UNION OF INDIA & ANR.
Bench: P.N. BHAGWATI,A.C. GUPTA,S.M. FAZALALI,V.D. TULZAPURKAR,D.A. DESAI |
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28 December 1981
Supreme Court 67 pages A. K. ROY, ETC. Vs UNION OF INDIA AND ANR.
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,GUPTA, A.C.,TULZAPURKAR, V.D.,DESAI, D.A. |
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28 December 1981
Supreme Court 20 pages A.V. NACHANE & ANOTHER Vs UNION OF INDIA & ANOTHER
Bench: REDDY,O. CHINNAPPA (J) |
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18 December 1981
Supreme Court 6 pages E. MAHBOOB SAHEB Vs N. SUBBARAYAN CHOWDHARY & ORS.
Case number: Appeal (civil) 854 of 1971 |
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17 December 1981
Supreme Court 8 pages J. D. JAIN Vs THE MANAGEMENT OF STATE BANK OF INDIA & ANR.
Bench: ISLAM,BAHARUL (J) |
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15 December 1981
Supreme Court 30 pages SARDAR GOVINDRAO MAHADIK & ANR. Vs DEVI SAHAI & ORS.
Bench: DESAI,D.A. |
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14 December 1981
Supreme Court 6 pages CHOUDHARY SAHU (DEAD) BY LRS. Vs STATE OF BIHAR
Bench: MISRA,R.B. (J) |
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11 December 1981
Supreme Court 9 pages CHHAGANLAL KESHAVLAL MEHTA Vs PATEL NARANDAS HARIBHAI
Bench: MISRA,R.B. (J) |
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10 December 1981
Supreme Court 16 pages CHINNAMARKATHIAN ALIAS MUTHU GOUNDER & ANOTHER Vs AYYAVOO ALIAS PERIANA GOUNDER & OTHERS
Bench: DESAI,D.A. |