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02 September 1983
Supreme Court 21 pages COMMISSIONER OF INCOME TAX Vs MAHENDRA MILLS
Bench: TULZAPURKAR,V.D. |
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02 September 1983
Supreme Court 10 pages S. K. VERMA Vs MAHESH CHANDRA AND ANOTHER
Bench: REDDY,O. CHINNAPPA (J) |
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30 August 1983
Supreme Court 8 pages L. V. JADHAV Vs SHANKARRAO ABASAHEB PAWAR & OTHERS
Bench: VARADARAJAN,A. (J) |
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29 August 1983
Supreme Court 14 pages S. KANNAN & OTHERS ETC. Vs SECRETARY, KARNATAKA STATEROAD TRANSPORT AUTHORITY
Bench: DESAI,D.A. |
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29 August 1983
Supreme Court 4 pages DR. V. K. SAXENA Vs STATE OF UTTAR PRADESH AND VICE VERSA
Bench: CHANDRACHUD,Y.V. ((CJ) |
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26 August 1983
Supreme Court 9 pages TRANSPORT COMMISSIONER, ANDHRA PRADESH Vs SARDAR ALI, BUS OWNER
Bench: REDDY,O. CHINNAPPA (J) |
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25 August 1983
Supreme Court 4 pages ASHARAM MITRASEN JAIN Vs AMIRCHAND TULSIRAM GUPTA .
Bench: REDDY,O. CHINNAPPA (J) |
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25 August 1983
Supreme Court 4 pages SADHU RAM Vs DELHI TRANSPORT CORPORATION
Bench: REDDY,O. CHINNAPPA (J) |
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23 August 1983
Supreme Court 13 pages BEGULLA BAPI RAJU ETC. ETC. Vs STATE OF ANDHRA PRADESH ETC. ETC.
Bench: MISRA,R.B. (J) |
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23 August 1983
Supreme Court 13 pages RAM NARAYAN AGARWAL ETC ETC. Vs STATE OF UTTAR PRADESH & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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22 August 1983
Supreme Court 8 pages WELCOME HOTEL AND OTHERS Vs STATE OF ANDHRA PRADESH AND OTHERS
Case number: Writ Petition (Civil) 43 of 1981 |
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19 August 1983
Supreme Court 7 pages DMAI Vs
Bench: DESAI,D.A. |
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19 August 1983
Supreme Court 7 pages SWAROOP VEGETABLE PRODUCTS INDUSTRIES ETC, Vs STATE OF U. P. AND OTHERS ETC.
Bench: THAKKAR,M.P. (J) |
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18 August 1983
Supreme Court 2 pages SMT. P. GROVER Vs STATE OF HARYANA AND ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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18 August 1983
Supreme Court 3 pages SHIVAJI NARAYAN BACHHAV Vs STATE OF MAHARASHTRA
Bench: REDDY,O. CHINNAPPA (J) |