Showing 34066 - 34080 of 41947 judgements
02 September 1983
Supreme Court
21 pages
COMMISSIONER OF INCOME TAX Vs MAHENDRA MILLS

Bench: TULZAPURKAR,V.D.
Case number: C.A. No.-005394-005394 / 1994
Diary number: 11771 / 1991
Advocates: ARVIND KUMAR SHARMA Vs RR-EX-PARTE

02 September 1983
Supreme Court
10 pages
S. K. VERMA Vs MAHESH CHANDRA AND ANOTHER

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2659 of 1980

30 August 1983
Supreme Court
8 pages
L. V. JADHAV Vs SHANKARRAO ABASAHEB PAWAR & OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 494 of 1982

29 August 1983
Supreme Court
14 pages
S. KANNAN & OTHERS ETC. Vs SECRETARY, KARNATAKA STATEROAD TRANSPORT AUTHORITY

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 7897 of 1983

29 August 1983
Supreme Court
4 pages
DR. V. K. SAXENA Vs STATE OF UTTAR PRADESH AND VICE VERSA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Special Leave Petition (Criminal) 3372 of 1980

26 August 1983
Supreme Court
9 pages
TRANSPORT COMMISSIONER, ANDHRA PRADESH Vs SARDAR ALI, BUS OWNER

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2546 of 1983

25 August 1983
Supreme Court
4 pages
ASHARAM MITRASEN JAIN Vs AMIRCHAND TULSIRAM GUPTA .

Bench: REDDY,O. CHINNAPPA (J)
Case number: SLP(C) No.-006735-006735 / 1983
Diary number: 62862 / 1983

25 August 1983
Supreme Court
4 pages
SADHU RAM Vs DELHI TRANSPORT CORPORATION

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 6346 of 1983

23 August 1983
Supreme Court
13 pages
BEGULLA BAPI RAJU ETC. ETC. Vs STATE OF ANDHRA PRADESH ETC. ETC.

Bench: MISRA,R.B. (J)
Case number: Special Leave Petition (Civil) 1671 of 1979

23 August 1983
Supreme Court
13 pages
RAM NARAYAN AGARWAL ETC ETC. Vs STATE OF UTTAR PRADESH & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 1110 of 1980

22 August 1983
Supreme Court
8 pages
WELCOME HOTEL AND OTHERS Vs STATE OF ANDHRA PRADESH AND OTHERS

Case number: Writ Petition (Civil) 43 of 1981

19 August 1983
Supreme Court
7 pages
DMAI Vs

Bench: DESAI,D.A.
Case number: C.A. No.-002609-002609 / 1983
Diary number: 65643 / 1983
Advocates: HARISH J. JHAVERI Vs

19 August 1983
Supreme Court
7 pages
SWAROOP VEGETABLE PRODUCTS INDUSTRIES ETC, Vs STATE OF U. P. AND OTHERS ETC.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 1312 of 1980

18 August 1983
Supreme Court
2 pages
SMT. P. GROVER Vs STATE OF HARYANA AND ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 6229 of 1983

18 August 1983
Supreme Court
3 pages
SHIVAJI NARAYAN BACHHAV Vs STATE OF MAHARASHTRA

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 386 of 1983