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21 October 1983
Supreme Court 12 pages SHER SINGH & ORS Vs UNION OF INDIA AND OTHERS
Bench: DESAI,D.A. |
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20 October 1983
Supreme Court 14 pages M/S PUNJAB TIN SUPPLY CO., CHANDIGARH ETC. ETC. Vs THE CENTRAL GOVERNMENT & ORS.
Case number: Writ Petition (Civil) 6372 of 1982 |
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20 October 1983
Supreme Court 13 pages ACHARYA JAGDISHWARANAND AVADHUTA, ETC. Vs COMMISSIONER OF POLICE, CALCUTTA & ANR.
Bench: MISRA RANGNATH |
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19 October 1983
Supreme Court 14 pages B.S. MINHAS Vs INDIAN STATISTICAL INSTITUTE & ORS.
Bench: MISRA,R.B. (J) |
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10 October 1983
Supreme Court 11 pages PANDURANG DATTATREYA KHANDEKAR Vs THE BAR COUNCIL OF MAHARASHTRA, BOMBAY & ORS.
Bench: SEN,A.P. (J) |
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07 October 1983
Supreme Court 36 pages THE GOVT. OF INDIA Vs BOMBAY TYRES INTERNATIONAL LTD.
Bench: PATHAK,R.S. |
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07 October 1983
Supreme Court 6 pages RAISUDDIN @ BABU TAMCHI Vs STATE OF UTTAR PRADESH & ANR.
Bench: ERADI,V. BALAKRISHNA (J) |
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07 October 1983
Supreme Court 11 pages KRISHNA PRIYA GANGULY ETC. Vs UNIVERSITY OF LUCKNOW & ORS. ETC.
Bench: FAZALALI,SYED MURTAZA |
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07 October 1983
Supreme Court 9 pages KAMLAKAR PRASAD CHATURVEDI Vs STATE OF M. P. & ANR.
Bench: DESAI,D.A. |
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07 October 1983
Supreme Court 8 pages THE NEW THEATERS (CARNATIC TALKIES) LTD., COIMBATORE. Vs N. VAJRAPANI NAIDU.
Bench: PATHAK,R.S. |
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07 October 1983
Supreme Court 11 pages SHIV CHAND AMOLAK CHAND Vs REGIONAL TRANSPORT AUTHORITY & ANR.
Bench: BHAGWATI,P.N. |
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06 October 1983
Supreme Court 15 pages GLAXO LABORATORIES Vs THE PRESIDING OFFICER, LABOUR COURT MEERUT & ORS.
Bench: DESAI,D.A. |
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06 October 1983
Supreme Court 6 pages RAM SARUP Vs UNION OF INDIA AND ORS.
Case number: Appeal (civil) 8690 of 1983 |
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06 October 1983
Supreme Court 18 pages WORKMEN OF THE BHARAT PETROLEUM CORPORATION LTD. (REFININGD Vs BHARAT PETROLEUM CORPORATION LTD. AND ANOTHER
Bench: REDDY,O. CHINNAPPA (J) |
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06 October 1983
Supreme Court 5 pages U.P. STATE ELECTRICITY BOARD AND ANOTHER Vs THE LABOUR COURT (I) U.P., KANPUR AND OTHERS
Bench: VARADARAJAN,A. (J) |