Showing 34021 - 34035 of 41947 judgements
21 October 1983
Supreme Court
12 pages
SHER SINGH & ORS Vs UNION OF INDIA AND OTHERS

Bench: DESAI,D.A.
Case number: Special Leave Petition (Civil) 6605 of 1983

20 October 1983
Supreme Court
14 pages
M/S PUNJAB TIN SUPPLY CO., CHANDIGARH ETC. ETC. Vs THE CENTRAL GOVERNMENT & ORS.

Case number: Writ Petition (Civil) 6372 of 1982

20 October 1983
Supreme Court
13 pages
ACHARYA JAGDISHWARANAND AVADHUTA, ETC. Vs COMMISSIONER OF POLICE, CALCUTTA & ANR.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 6890 of 1982

19 October 1983
Supreme Court
14 pages
B.S. MINHAS Vs INDIAN STATISTICAL INSTITUTE & ORS.

Bench: MISRA,R.B. (J)
Case number: Writ Petition (Civil) 1519 of 1979

10 October 1983
Supreme Court
11 pages
PANDURANG DATTATREYA KHANDEKAR Vs THE BAR COUNCIL OF MAHARASHTRA, BOMBAY & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 720 of 1976

07 October 1983
Supreme Court
36 pages
THE GOVT. OF INDIA Vs BOMBAY TYRES INTERNATIONAL LTD.

Bench: PATHAK,R.S.
Case number: C.A. No.-002269-002269 / 1980
Diary number: 62944 / 1980
Advocates: A. SUBHASHINI Vs

07 October 1983
Supreme Court
6 pages
RAISUDDIN @ BABU TAMCHI Vs STATE OF UTTAR PRADESH & ANR.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Writ Petition(Criminal) 37 of 1983

07 October 1983
Supreme Court
11 pages
KRISHNA PRIYA GANGULY ETC. Vs UNIVERSITY OF LUCKNOW & ORS. ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 133 of 1982

07 October 1983
Supreme Court
9 pages
KAMLAKAR PRASAD CHATURVEDI Vs STATE OF M. P. & ANR.

Bench: DESAI,D.A.
Case number: Writ Petition(Criminal) 584 of 1983

07 October 1983
Supreme Court
8 pages
THE NEW THEATERS (CARNATIC TALKIES) LTD., COIMBATORE. Vs N. VAJRAPANI NAIDU.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1601 of 1971

07 October 1983
Supreme Court
11 pages
SHIV CHAND AMOLAK CHAND Vs REGIONAL TRANSPORT AUTHORITY & ANR.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 3787 of 1983

06 October 1983
Supreme Court
15 pages
GLAXO LABORATORIES Vs THE PRESIDING OFFICER, LABOUR COURT MEERUT & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 2911 of 1981

06 October 1983
Supreme Court
6 pages
RAM SARUP Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 8690 of 1983

06 October 1983
Supreme Court
18 pages
WORKMEN OF THE BHARAT PETROLEUM CORPORATION LTD. (REFININGD Vs BHARAT PETROLEUM CORPORATION LTD. AND ANOTHER

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1396 of 1982

06 October 1983
Supreme Court
5 pages
U.P. STATE ELECTRICITY BOARD AND ANOTHER Vs THE LABOUR COURT (I) U.P., KANPUR AND OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 3549 of 1982