Judgements

LAXMAN Vs STATE OF MADHYA PRADESH .

Bench: REDDY,O. CHINNAPPA (J)
Case number: W.P.(C) No.-000829-000829 / 1979
Diary number: 62259 / 1979

STATE OF MYSORE ETC. Vs M. L. NAGADE AND GADAG & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1221 of 1970

BHAGWANT SINGH Vs COMMISSIONER OF POLICE, DELHI

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 6607 of 1981

HOECHST PHARMACEUTICALS LTD. AND ANOTHER ETC. Vs STATE OF BIHAR AND OTHERS

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2567 of 1983

SHIV DUTT RAI FATEH CHAND ETC. ETC. Vs UNION OF INDIA & ANR. ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 90257 of 1982

R. VISWAN & OTHERS Vs UNION OF INDIA & OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,REDDY, O. CHINNAPPA (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J)
Case number: Writ Petition(Criminal) 815 of 1980

M. RAMNARAIN PRIVATE LTD. AND ANR. Vs STATE TRADING CORPORATION OF INDIA LTD.

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Civil 2905 of 1981

NATIONAL TEXTILE WORKERS' UNION Vs P.R. RAMAKRISHNAN & OTHERS

SMT. DIPO Vs WASSAN SINGH & OTHERS

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1938 of 1970

STATE OF MAHARASHTRA Vs VYASENDRA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 4264 of 1983

GUNENDRA PRASAD SEN GUPTA Vs UNION OF INDIA AND OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 4061 of 1983

DR. VIJAY KUMAR KATHURIA & ANR. Vs STATE OF HARYANA & ORS.

Bench: TULZAPURKAR,V.D.
Case number: Special Leave Petition (Civil) 9009 of 1982

MUNICIPAL CORPORATION OF DELHIAND OTHERS Vs MOHD. YASIN ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2120 of 1970

M.G.BROTHERS LORRY SERVICE Vs PRASAD TEXTILES

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 954 of 1978

PATEL SURESHBHAI JASHBHAI Vs PATEL SATABHAI MATHURBHAI

Bench: DESAI,D.A.
Case number: Appeal Civil 799 of 1968