Showing 34081 - 34095 of 41947 judgements
17 August 1983
Supreme Court
9 pages
SPECIAL REFERENCE No. 1 OF 1983 Vs

12 August 1983
Supreme Court
11 pages
B. A. JAYARAM AND OTHERS ETC. Vs UNION OF INDIA AND OTHERS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1854 of 1981

12 August 1983
Supreme Court
13 pages
KAMALUDDIN ANSARI & CO. Vs UNION OF INDIA

Case number: Appeal (civil) 2853 of 1982

12 August 1983
Supreme Court
6 pages
VIRBHAN SINGH AND ANR. Vs STATE OF U.P.

Case number: Appeal (crl.) 154 of 1974

12 August 1983
Supreme Court
4 pages
S.K. BHATIA & OTHERS Vs STATE OF U.P. & OTHERS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 1124 of 1981

11 August 1983
Supreme Court
15 pages
VED GUPTA Vs APSARA THEATRES

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2611 of 1981

08 August 1983
Supreme Court
22 pages
B. VENKATA REDDY AND OTHERS ETC. Vs STATE OF ANDHRA PRADESH AND OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1652 of 1978

04 August 1983
Supreme Court
7 pages
PREM NATH RAINA AND OTHERS Vs STATE OF JAMMU AND KASHMIR AND OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 4195 of 1982

03 August 1983
Supreme Court
9 pages
MANGE RAM Vs BRIJ MOHAN AND OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 4379 of 1983

02 August 1983
Supreme Court
7 pages
MRS. ARUNA BASU MULLICK Vs MRS. DOROTHEA MITRA

Bench: MISRA RANGNATH
Case number: Appeal Civil 1997 of 1980

01 August 1983
Supreme Court
6 pages
RUDUL SAH Vs STATE OF BIHAR AND ANOTHER

Case number: Writ Petition(Criminal) 1387 of 1982

28 July 1983
Supreme Court
6 pages
ASSISTANT COLLECTOR OFCUSTOMS (PREVENTIVE) BOMBAY Vs BABU MIYA SHEIKH IMAM AND ORS. ETC.

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 416 of 1974

25 July 1983
Supreme Court
5 pages
BHAGWAN DASS ARORA Vs FIRST ADDL. DISTT. JUDGE, RAMPUR

Bench: DESAI,D.A.
Case number: Appeal Civil 2982 of 1983

22 July 1983
Supreme Court
10 pages
N.R. SRINIVASA IYER Vs NEW INDIA ASSURANCE co., LTD.

Bench: DESAI,D.A.
Case number: Appeal Civil 2202 of 1969

21 July 1983
Supreme Court
3 pages
JHARIA S/O MANIYA Vs STATE OF RAJASTHAN AND ANOTHER

Bench: SEN,A.P. (J)
Case number: Writ Petition(Criminal) 1632 of 1981