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17 August 1983
Supreme Court 9 pages SPECIAL REFERENCE No. 1 OF 1983 Vs
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12 August 1983
Supreme Court 11 pages B. A. JAYARAM AND OTHERS ETC. Vs UNION OF INDIA AND OTHERS.
Bench: REDDY,O. CHINNAPPA (J) |
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12 August 1983
Supreme Court 13 pages KAMALUDDIN ANSARI & CO. Vs UNION OF INDIA
Case number: Appeal (civil) 2853 of 1982 |
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12 August 1983
Supreme Court 6 pages VIRBHAN SINGH AND ANR. Vs STATE OF U.P.
Case number: Appeal (crl.) 154 of 1974 |
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12 August 1983
Supreme Court 4 pages S.K. BHATIA & OTHERS Vs STATE OF U.P. & OTHERS.
Bench: REDDY,O. CHINNAPPA (J) |
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11 August 1983
Supreme Court 15 pages VED GUPTA Vs APSARA THEATRES
Bench: ERADI,V. BALAKRISHNA (J) |
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08 August 1983
Supreme Court 22 pages B. VENKATA REDDY AND OTHERS ETC. Vs STATE OF ANDHRA PRADESH AND OTHERS
Bench: VARADARAJAN,A. (J) |
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04 August 1983
Supreme Court 7 pages PREM NATH RAINA AND OTHERS Vs STATE OF JAMMU AND KASHMIR AND OTHERS
Bench: CHANDRACHUD,Y.V. ((CJ) |
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03 August 1983
Supreme Court 9 pages MANGE RAM Vs BRIJ MOHAN AND OTHERS
Bench: DESAI,D.A. |
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02 August 1983
Supreme Court 7 pages MRS. ARUNA BASU MULLICK Vs MRS. DOROTHEA MITRA
Bench: MISRA RANGNATH |
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01 August 1983
Supreme Court 6 pages RUDUL SAH Vs STATE OF BIHAR AND ANOTHER
Case number: Writ Petition(Criminal) 1387 of 1982 |
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28 July 1983
Supreme Court 6 pages ASSISTANT COLLECTOR OFCUSTOMS (PREVENTIVE) BOMBAY Vs BABU MIYA SHEIKH IMAM AND ORS. ETC.
Bench: BHAGWATI,P.N. |
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25 July 1983
Supreme Court 5 pages BHAGWAN DASS ARORA Vs FIRST ADDL. DISTT. JUDGE, RAMPUR
Bench: DESAI,D.A. |
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22 July 1983
Supreme Court 10 pages N.R. SRINIVASA IYER Vs NEW INDIA ASSURANCE co., LTD.
Bench: DESAI,D.A. |
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21 July 1983
Supreme Court 3 pages JHARIA S/O MANIYA Vs STATE OF RAJASTHAN AND ANOTHER
Bench: SEN,A.P. (J) |