Showing 34051 - 34065 of 41947 judgements
21 September 1983
Supreme Court
14 pages
STATE OF U.P. Vs DR.G.K. GHOSH

Bench: THAKKAR,M.P. (J)
Case number: Appeal Criminal 609 of 1981

21 September 1983
Supreme Court
6 pages
RAM KUMAR MISRA Vs STATE OF BIHAR AND OTHERS

Bench: BHAGWATI,P.N.
Case number: Writ Petition(Criminal) 53 of 1983

19 September 1983
Supreme Court
6 pages
SUMAN GUPTA AND OTHERS ETC. Vs STATE OF J & K AND OTHERS

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 9078 of 1982

19 September 1983
Supreme Court
17 pages
COTTON CORPORATION OF INDIA Vs UNITED INDUSTRIAL BANK

Bench: DESAI,D.A.
Case number: Appeal Civil 7348 of 1983

14 September 1983
Supreme Court
6 pages
D.P. MAHESHWARI Vs DELHI ADMN. & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 3844 of 1983

14 September 1983
Supreme Court
4 pages
DISTRICT MAGISTRATE, NOWGONG & ANR. Vs SARAT MUDOI

Bench: MISRA RANGNATH
Case number: Appeal Criminal 468 of 1983

13 September 1983
Supreme Court
8 pages
FATEH SINGH AND ANOTHER ETC. Vs SEWA RAM AND OTHERS ETC.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1195 of 1970

13 September 1983
Supreme Court
7 pages
ALIJAN MIAN AND ANOTHER Vs DISTRICT MAGISTRATE, DHANBAD

Bench: MISRA,R.B. (J)
Case number: Writ Petition(Criminal) 678 of 1983

12 September 1983
Supreme Court
9 pages
STATE OF HARYANA Vs JAGE RAM

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1507 of 1969

08 September 1983
Supreme Court
15 pages
STATE OF U.P. AND OTHERS ETC. Vs L.J. JOHNSON AND ANOTHER, ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2005 of 1982

07 September 1983
Supreme Court
9 pages
STATE OF U.P. Vs HARI RAM AND OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 450 of 1977

06 September 1983
Supreme Court
31 pages
SREENIVASA GENERAL TRADERS & ORS. ETC. Vs STATE OF ANDHRA PRADESH & ORS. ETC.

Bench: SEN,A.P. (J)
Case number: Writ Petition (Civil) 2727 of 1981

05 September 1983
Supreme Court
5 pages
GOPALAKRISHNA MENON AND ANOTHER Vs D. RAJA REDDY AND ANOTHER

Bench: MISRA RANGNATH
Case number: Appeal Criminal 307 of 1983

05 September 1983
Supreme Court
10 pages
KRISHNABAI ANAJI GHULE AND OTHERS. Vs NIVRUTTI RAMCHANDRA RAYKAR AND ANOTHER

Bench: DESAI,D.A.
Case number: Appeal Civil 2896 of 1977

05 September 1983
Supreme Court
7 pages
GEETA ENTERPRISES AND OTHERS Vs STATE OF U.P. AND OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 1731 of 1981