Showing 34096 - 34110 of 41947 judgements
21 July 1983
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAXBOMBAY CITY-III, BOMBAY Vs SHANTILAL PRIVATE LlMITED BOMBAY

Bench: PATHAK,R.S.
Case number: Tax Reference Case 4 of 1978

21 July 1983
Supreme Court
23 pages
DELHI CLOTH AND GENERAL MILLS, ETC. Vs UNION OF INDIA, ETC.

Bench: DESAI,D.A.
Case number: Appeal Civil 626 of 1972

20 July 1983
Supreme Court
18 pages
MACHHI SINGH AND OTHERS Vs STATE OF PUNJAB

Bench: THAKKAR,M.P. (J)
Case number: Appeal Criminal 78 of 1982

13 July 1983
Supreme Court
30 pages
H. C. SHARMA AND OTHERS. Vs MUNICIPAL CORPORATION OF DELHI AND OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Writ Petition (Civil) 221 of 1979

11 July 1983
Supreme Court
8 pages
OSWAL WOOLLEN MILLS LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 591 of 1982

11 July 1983
Supreme Court
6 pages
RAJINDER PERSHAD Vs STATE OF HARYANA

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 615 of 1981

07 July 1983
Supreme Court
13 pages
STATE OF MAHARASHTRA Vs CHANDRABHAN TALE

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1976 of 1977

02 June 1983
Supreme Court
12 pages
KUNWAR RAM NATH AND OTHERS Vs THE MUNICIPAL BOARD, PILIBHIT

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 440 of 1976

02 June 1983
Supreme Court
7 pages
SHEIKH ZAKIR Vs STATE OF BIHAR

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 440 of 1974

02 June 1983
Supreme Court
13 pages
STATE OF U.P. Vs PUSSU @ RAM KISHORE

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 384 of 1974

24 May 1983
Supreme Court
11 pages
BHARWADA BHOGINBHAI HIRJIBHAI Vs STATE OF GUJARAT

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 68 of 1977

13 May 1983
Supreme Court
10 pages
RAMJI SURJYA & ANOTHER Vs STATE OF MAHARASHTRA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 429 of 1980

12 May 1983
Supreme Court
8 pages
RAM CHANDER AND ORS.. Vs STATE OF HARYANA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Criminal 504 of 1976

11 May 1983
Supreme Court
10 pages
AMRIT BHIKAJI KALE & ORS. Vs KASHINATH JANARDHAN TRADE & ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 174 of 1981

11 May 1983
Supreme Court
6 pages
STATE OF KARNATAKA Vs ADIMURTHY ALIAS B. MOORTHY

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 285 of 1983