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21 July 1983
Supreme Court 4 pages COMMISSIONER OF INCOME-TAXBOMBAY CITY-III, BOMBAY Vs SHANTILAL PRIVATE LlMITED BOMBAY
Bench: PATHAK,R.S. |
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21 July 1983
Supreme Court 23 pages DELHI CLOTH AND GENERAL MILLS, ETC. Vs UNION OF INDIA, ETC.
Bench: DESAI,D.A. |
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20 July 1983
Supreme Court 18 pages MACHHI SINGH AND OTHERS Vs STATE OF PUNJAB
Bench: THAKKAR,M.P. (J) |
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13 July 1983
Supreme Court 30 pages H. C. SHARMA AND OTHERS. Vs MUNICIPAL CORPORATION OF DELHI AND OTHERS
Bench: VARADARAJAN,A. (J) |
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11 July 1983
Supreme Court 8 pages OSWAL WOOLLEN MILLS LTD. & ANR. Vs UNION OF INDIA & ORS.
Bench: VARADARAJAN,A. (J) |
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11 July 1983
Supreme Court 6 pages RAJINDER PERSHAD Vs STATE OF HARYANA
Bench: VARADARAJAN,A. (J) |
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07 July 1983
Supreme Court 13 pages STATE OF MAHARASHTRA Vs CHANDRABHAN TALE
Bench: REDDY,O. CHINNAPPA (J) |
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02 June 1983
Supreme Court 12 pages KUNWAR RAM NATH AND OTHERS Vs THE MUNICIPAL BOARD, PILIBHIT
Bench: VENKATARAMIAH,E.S. (J) |
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02 June 1983
Supreme Court 7 pages SHEIKH ZAKIR Vs STATE OF BIHAR
Bench: VENKATARAMIAH,E.S. (J) |
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02 June 1983
Supreme Court 13 pages STATE OF U.P. Vs PUSSU @ RAM KISHORE
Bench: VENKATARAMIAH,E.S. (J) |
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24 May 1983
Supreme Court 11 pages BHARWADA BHOGINBHAI HIRJIBHAI Vs STATE OF GUJARAT
Bench: THAKKAR,M.P. (J) |
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13 May 1983
Supreme Court 10 pages RAMJI SURJYA & ANOTHER Vs STATE OF MAHARASHTRA
Bench: VENKATARAMIAH,E.S. (J) |
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12 May 1983
Supreme Court 8 pages RAM CHANDER AND ORS.. Vs STATE OF HARYANA
Bench: TULZAPURKAR,V.D. |
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11 May 1983
Supreme Court 10 pages AMRIT BHIKAJI KALE & ORS. Vs KASHINATH JANARDHAN TRADE & ANR.
Bench: DESAI,D.A. |
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11 May 1983
Supreme Court 6 pages STATE OF KARNATAKA Vs ADIMURTHY ALIAS B. MOORTHY
Bench: SEN,A.P. (J) |