Showing 34036 - 34050 of 41947 judgements
05 October 1983
Supreme Court
10 pages
UNION OF INDIA & ANR Vs SMT.SHANTI DEVI ETC. ETC

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 51 of 1981

04 October 1983
Supreme Court
5 pages
MOHD. YUNUS Vs MOHD. MUSTAQIM & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 9148 of 1980

04 October 1983
Supreme Court
19 pages
K. L. TRIPATHI Vs STATE BANK OF INDIA AND OTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1135 of 1978

30 September 1983
Supreme Court
7 pages
VISHWA MITTER Vs O. P. PODDAR AND OTHERS

Bench: DESAI,D.A.
Case number: Appeal Criminal 516 of 1983

29 September 1983
Supreme Court
11 pages
MANSARAM Vs S. P. PATHAK AND OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 1262 of 1978

29 September 1983
Supreme Court
8 pages
JAGADAMBA PAPER INDUSTRIES (PVT.) LTD. ETC. ETC. Vs HARYANA STATE ELECTRICITY BOARD & ORS. ETC.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 4167 of 1982

29 September 1983
Supreme Court
4 pages
S.KUMAR Vs THE INSTITUTE OF CONSTITUTIONAL AND PARLIAMENTARY STUDIESAN

Bench: PATHAK,R.S.
Case number: Appeal Civil 2613 of 1980

29 September 1983
Supreme Court
6 pages
JAI BHAGWAN Vs THE MANAGEMENT OF THE AMBALA CENTRAL COOPERATIVE BANKLIMITE

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 5274 of 1983

28 September 1983
Supreme Court
15 pages
ARUN KUMAR BOSE Vs MOHD. FURKAN ANSARI & OTHERS

Bench: MISRA RANGNATH
Case number: Appeal Civil 2618 of 1983

28 September 1983
Supreme Court
5 pages
KABIDI VENKU SAH Vs SYED ABDUL HAI AND OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1833 of 1970

27 September 1983
Supreme Court
9 pages
KANPUR UNIVERSITY AND OTHERS Vs SAMIR GUPTA AND OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 4092 of 1983

27 September 1983
Supreme Court
14 pages
SHAMBU NATH GOYAL Vs BANK OF BARODA AND OTHERS

Bench: DESAI,D.A.
Case number: Appeal Civil 646 of 1971

27 September 1983
Supreme Court
7 pages
S. SIVASWAMI Vs V. MALAIKANNAN AND OTHERS

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1737 of 1981

23 September 1983
Supreme Court
7 pages
GHULAM ABBAS(DEAD, THRU LRS) Vs STATE OF U.P. .

Bench: TULZAPURKAR,V.D.
Case number: W.P.(C) No.-004675-004675 / 1978
Diary number: 60577 / 1978
Advocates: S. JANANI Vs GUNNAM VENKATESWARA RAO

23 September 1983
Supreme Court
45 pages
DEENA @ DEENA DAYAL ETC. ETC. Vs UNION OF INDIA AND OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 503 of 1983