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21 February 1984
Supreme Court 20 pages GRAMOPHONE COMPANY OF INDIA LTD. Vs BIRENDRA BAHADUR PANDEY & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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21 February 1984
Supreme Court 14 pages SMT. M.M. AMONKAR & OTHERS Vs DR.S.A.JOHARI
Bench: TULZAPURKAR,V.D. |
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20 February 1984
Supreme Court 9 pages COMMlSSTONER OF WEALTH TAX, BIHAR, PATNA Vs MAHARAJA KUMAR KAMAL SINGH
Bench: MUKHARJI,SABYASACHI (J) |
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20 February 1984
Supreme Court 8 pages RAVI DUTT SHARMA Vs RATAN LAL BHARGAVA
Bench: FAZALALI,SYED MURTAZA |
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20 February 1984
Supreme Court 7 pages COMMISSIONER OF WEALTH TAX, PATNA Vs RAGHUBlR NARAIN SINGH
Case number: Appeal (civil) 1233 of 1973 |
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17 February 1984
Supreme Court 11 pages RAMENDRA SINGH Vs JAGDISH PRASAD AND ORS.
Bench: MISRA,R.B. (J) |
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16 February 1984
Supreme Court 32 pages A. R. ANTULAY Vs RAMDAS SRINIWAS NAYAK AND ANOTHER
Bench: DESAI, D.A.,PATHAK, R.S.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J),ERADI, V. BALAKRISHNA (J) |
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16 February 1984
Supreme Court 11 pages JAVID RASOOL BHAT & ORS. ETC. Vs STATE OF JAMMU & KASHMIR AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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16 February 1984
Supreme Court 48 pages R. S. NAYAK Vs A. R. ANTULAY
Bench: DESAI, D.A.,PATHAK, R.S.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J),ERADI, V. BALAKRISHNA (J) |
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16 February 1984
Supreme Court 5 pages VIVEKA NAND GIRI Vs NAWAL KISHORE SAHI
Bench: VARADARAJAN,A. (J) |
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15 February 1984
Supreme Court 11 pages SMT. KAUSHALYA DEVI BOGRA AND OTHERS ETC. Vs THE LAND ACQUISITION OFFICER, AURANGABAD AND ANR.
Bench: MISRA RANGNATH |
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14 February 1984
Supreme Court 5 pages A. MADAN MOHAN Vs KALAVAKUNTA CHANDRASEKHARA
Bench: FAZALALI,SYED MURTAZA |
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13 February 1984
Supreme Court 19 pages KHAZAN CHAND ETC. Vs STATE OF JAMMU AND KASHMIR AND OTHERS
Case number: Writ Petition (Civil) 12695 of 1984 |
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13 February 1984
Supreme Court 8 pages PREM CHAND JAIN & ANR. Vs R. K. CHHABRA
Bench: MISRA RANGNATH |
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07 February 1984
Supreme Court 4 pages SHIV DAYAL SHRIVASTAVA Vs UNION OF INDIA
Case number: Writ Petition (Civil) 8991 of 1983 |