Showing 33946 - 33960 of 41947 judgements
06 February 1984
Supreme Court
43 pages
LAKSHMI KANT PANDEY Vs UNION OF INDIA

Bench: BHAGWATI,P.N.
Case number: Special Leave Petition (Criminal) 6693 of 1986

02 February 1984
Supreme Court
3 pages
DIWAKAR SHRIVASTAVA AND ORS. Vs STATE OF MADHYA PRADESH AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 6407 of 1983

31 January 1984
Supreme Court
7 pages
SHIVRAM ANAND SHIROOR Vs RADHABAI SHANTRAM KOWSHIK AND ANOTHER

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2906 of 1981

31 January 1984
Supreme Court
18 pages
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs B. A. JAYARAM AND OTHERS

Bench: MADON,D.P.
Case number: Appeal Civil 891 of 1980

31 January 1984
Supreme Court
6 pages
M.R. PARASHAR AND ORS. Vs DR. FAROOQ ABDULLAH AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Contempt Petition (Civil) 8118 of 1983

25 January 1984
Supreme Court
7 pages
SADHU SINGH RODA S/O BUTA SINGH ETC. Vs STATE OF PUNJAB

Case number: Writ Petition(Criminal) 64 of 1983

24 January 1984
Supreme Court
10 pages
ANOOP JAISWAL Vs GOVERNMENT OF INDIA & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3040 of 1982

24 January 1984
Supreme Court
15 pages
A. S. PARMAR & OTHERS Vs STATE OF HARYANA & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 10585 of 1983

24 January 1984
Supreme Court
8 pages
J. D. SHRIVASTAVA Vs STATE OF M.P. & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3429 of 1982

23 January 1984
Supreme Court
2 pages
RAMENDRA SINGH Vs STATE OF MADHYA PRADESH AND OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 14604 of 1983

23 January 1984
Supreme Court
8 pages
H. ANRAJ AND OTHERS ETC. Vs STATE OF MAHARASHTRA

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 2333 of 1984

17 January 1984
Supreme Court
2 pages
LT. COL., S.J. CHAUDHARY Vs STATE (DELHI ADMINISTRATION)

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Criminal) 3000 of 1983

17 January 1984
Supreme Court
25 pages
STATE OF MAHARASHTRA Vs JAYANTI LAL AND OTHERS

Bench: MISRA RANGNATH
Case number: Appeal Criminal 447 of 1979

16 January 1984
Supreme Court
4 pages
AVTAR SINGH BRAR Vs TAJ SINGH & OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 735 of 1982

16 January 1984
Supreme Court
9 pages
DAULAT RAM CHAUHAN Vs ANAND SHARMA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 453 of 1983