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06 February 1984
Supreme Court 43 pages LAKSHMI KANT PANDEY Vs UNION OF INDIA
Bench: BHAGWATI,P.N. |
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02 February 1984
Supreme Court 3 pages DIWAKAR SHRIVASTAVA AND ORS. Vs STATE OF MADHYA PRADESH AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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31 January 1984
Supreme Court 7 pages SHIVRAM ANAND SHIROOR Vs RADHABAI SHANTRAM KOWSHIK AND ANOTHER
Bench: REDDY,O. CHINNAPPA (J) |
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31 January 1984
Supreme Court 18 pages KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs B. A. JAYARAM AND OTHERS
Bench: MADON,D.P. |
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31 January 1984
Supreme Court 6 pages M.R. PARASHAR AND ORS. Vs DR. FAROOQ ABDULLAH AND ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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25 January 1984
Supreme Court 7 pages SADHU SINGH RODA S/O BUTA SINGH ETC. Vs STATE OF PUNJAB
Case number: Writ Petition(Criminal) 64 of 1983 |
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24 January 1984
Supreme Court 10 pages ANOOP JAISWAL Vs GOVERNMENT OF INDIA & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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24 January 1984
Supreme Court 15 pages A. S. PARMAR & OTHERS Vs STATE OF HARYANA & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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24 January 1984
Supreme Court 8 pages J. D. SHRIVASTAVA Vs STATE OF M.P. & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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23 January 1984
Supreme Court 2 pages RAMENDRA SINGH Vs STATE OF MADHYA PRADESH AND OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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23 January 1984
Supreme Court 8 pages H. ANRAJ AND OTHERS ETC. Vs STATE OF MAHARASHTRA
Bench: REDDY,O. CHINNAPPA (J) |
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17 January 1984
Supreme Court 2 pages LT. COL., S.J. CHAUDHARY Vs STATE (DELHI ADMINISTRATION)
Bench: REDDY,O. CHINNAPPA (J) |
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17 January 1984
Supreme Court 25 pages STATE OF MAHARASHTRA Vs JAYANTI LAL AND OTHERS
Bench: MISRA RANGNATH |
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16 January 1984
Supreme Court 4 pages AVTAR SINGH BRAR Vs TAJ SINGH & OTHERS
Bench: FAZALALI,SYED MURTAZA |
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16 January 1984
Supreme Court 9 pages DAULAT RAM CHAUHAN Vs ANAND SHARMA
Bench: FAZALALI,SYED MURTAZA |