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16 December 1983
Supreme Court 15 pages HINDUSTAN AERONAUTICS LIMITED Vs STATE OF KARNATAKA
Bench: MUKHARJI,SABYASACHI (J) |
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15 December 1983
Supreme Court 12 pages JUGGI LAL KAMLAPAT BANKERS & ANR. Vs WEALTH TAX OFFICER. SPECIAL CIRCLE C-WARD, KANPUR & ORS.
Bench: TULZAPURKAR,V.D. |
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14 December 1983
Supreme Court 4 pages SHAYAM BABU Vs DISTRICT JUDGE, MORADABAD & OTHERS
Bench: MISRA,R.B. (J) |
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13 December 1983
Supreme Court 19 pages CHARAN LAL SAHU & OTHERS Vs GIANI ZAIL SINGH & ANOTHER
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,SEN, AMARENDRA NATH (J),MADON, D.P.,THAKKAR, M.P. (J) |
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12 December 1983
Supreme Court 5 pages CHAND KUMAR KAPUR Vs CHIEF SETTLEMENT COMMISSIONER PUNJAB & ORS.
Bench: MISRA RANGNATH |
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08 December 1983
Supreme Court 8 pages INDER MAL JAIN & ANR. ETC. Vs UNION OF INDIA & ORS. ETC.
Bench: DESAI,D.A. |
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07 December 1983
Supreme Court 8 pages MRS. WINIFRED ROSS & ANR. Vs MRS. IVY FONSECA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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06 December 1983
Supreme Court 6 pages ABHIJIT SEN & ORS. Vs STATE OF U.P. & ORS.
Bench: TULZAPURKAR,V.D. |
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06 December 1983
Supreme Court 9 pages SMT. SARABATI DEVI & ANR. Vs SMT. USHA DEVI
Case number: Appeal (civil) 96 of 1972 |
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05 December 1983
Supreme Court 5 pages CHHEDI RAM Vs JHILMIT RAM & OTHERS
Bench: REDDY,O. CHINNAPPA (J) |
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05 December 1983
Supreme Court 6 pages GAMON INDIA LIMITED Vs NIRANJAN DASS
Bench: DESAI,D.A. |
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05 December 1983
Supreme Court 8 pages S. ANBALAGAN Vs B. DEVARAJAN & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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25 November 1983
Supreme Court 15 pages PASHUPATI NATH SUKUL & OTHERS. Vs NEM CHANDRA JAIN & OTHERS.
Bench: VENKATARAMIAH,E.S. (J) |
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25 November 1983
Supreme Court 5 pages HARI RAM Vs HIRA SINGH & ORS.
Bench: FAZALALI,SYED MURTAZA |
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24 November 1983
Supreme Court 4 pages BAIDYANATH AYURVEDA BHAWAN MAZDOOR UNION, PATNA Vs MANAGEMENT OF SHRI BAIDYANATH AYURVEDA BHAWAN PVT. LTD. &OR
Bench: MISRA RANGNATH |