Showing 33916 - 33930 of 41947 judgements
08 March 1984
Supreme Court
6 pages
A. YOUNUS KUNJU Vs R.S. UNNI & OTHERS

Bench: MISRA RANGNATH
Case number: Appeal Civil 5922 of 1983

06 March 1984
Supreme Court
32 pages
TARAPORE & COMPANY Vs COCHIN SHIPYARD LTD. COCHIN & ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 3023 of 1980

05 March 1984
Supreme Court
13 pages
A. C. JOSE Vs SIVAN PILLAI & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 3839 of 1982

05 March 1984
Supreme Court
6 pages
VINOD CHATURVEDI ETC. ETC. Vs STATE OF MADHYA PRADESH

Bench: MISRA RANGNATH
Case number: Appeal Criminal 192 of 1983

05 March 1984
Supreme Court
14 pages
BHAGWAN DAS SITA RAM Vs COMMISSIONER OF INCOME-TAX

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1168 of 1973

02 March 1984
Supreme Court
12 pages
ROHTAS INDUSTRIES LTD. & ANR. ETC. Vs THE CHAIRMAN, BIHAR STATE ELECTRICITY BOARD AND OTHERS

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2855 of 1982

01 March 1984
Supreme Court
6 pages
V.S. TALWAR Vs PREM CHANDRA SHARMA

Bench: MISRA RANGNATH
Case number: Appeal Civil 2999 of 1980

28 February 1984
Supreme Court
11 pages
COMMISSIONER OF WEALTH TAX, KANPUR Vs M/S. J.K. COTTON MANUFACTURERS LTD.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1179 of 1973

27 February 1984
Supreme Court
4 pages
Vs

Bench: MISRA RANGNATH
Case number: /
Diary number: 1 / 7418

27 February 1984
Supreme Court
7 pages
RAJENDRA SINGH & ORS. ETC. Vs SMT. USHA RANI & ORS. ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 3702 of 1982

23 February 1984
Supreme Court
42 pages
UNION OF INDIA & OTHERS Vs HAJI MASTAN MIRZA

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 305 of 1982

23 February 1984
Supreme Court
9 pages
R. PALANIMUTHU Vs RETURNING OFFICER

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 4027 of 1982

22 February 1984
Supreme Court
11 pages
DAYARAM ASANAND GURSAHANI Vs STATE OF MAHARASHTRA AND OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 435 of 1983

22 February 1984
Supreme Court
7 pages
H. D. VORA Vs STATE OF MAHARASHTRA & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1212 of 1984

22 February 1984
Supreme Court
5 pages
BALASAHEB VISHNU CHAVAN Vs STATE OF MAHARASHTRA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 5999 of 1983