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08 March 1984
Supreme Court 6 pages A. YOUNUS KUNJU Vs R.S. UNNI & OTHERS
Bench: MISRA RANGNATH |
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06 March 1984
Supreme Court 32 pages TARAPORE & COMPANY Vs COCHIN SHIPYARD LTD. COCHIN & ANR.
Bench: DESAI,D.A. |
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05 March 1984
Supreme Court 13 pages A. C. JOSE Vs SIVAN PILLAI & ORS.
Bench: FAZALALI,SYED MURTAZA |
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05 March 1984
Supreme Court 6 pages VINOD CHATURVEDI ETC. ETC. Vs STATE OF MADHYA PRADESH
Bench: MISRA RANGNATH |
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05 March 1984
Supreme Court 14 pages BHAGWAN DAS SITA RAM Vs COMMISSIONER OF INCOME-TAX
Bench: MUKHARJI,SABYASACHI (J) |
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02 March 1984
Supreme Court 12 pages ROHTAS INDUSTRIES LTD. & ANR. ETC. Vs THE CHAIRMAN, BIHAR STATE ELECTRICITY BOARD AND OTHERS
Bench: ERADI,V. BALAKRISHNA (J) |
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01 March 1984
Supreme Court 6 pages V.S. TALWAR Vs PREM CHANDRA SHARMA
Bench: MISRA RANGNATH |
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28 February 1984
Supreme Court 11 pages COMMISSIONER OF WEALTH TAX, KANPUR Vs M/S. J.K. COTTON MANUFACTURERS LTD.
Bench: TULZAPURKAR,V.D. |
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27 February 1984
Supreme Court 4 pages Vs
Bench: MISRA RANGNATH |
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27 February 1984
Supreme Court 7 pages RAJENDRA SINGH & ORS. ETC. Vs SMT. USHA RANI & ORS. ETC.
Bench: FAZALALI,SYED MURTAZA |
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23 February 1984
Supreme Court 42 pages UNION OF INDIA & OTHERS Vs HAJI MASTAN MIRZA
Bench: VARADARAJAN,A. (J) |
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23 February 1984
Supreme Court 9 pages R. PALANIMUTHU Vs RETURNING OFFICER
Bench: VARADARAJAN,A. (J) |
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22 February 1984
Supreme Court 11 pages DAYARAM ASANAND GURSAHANI Vs STATE OF MAHARASHTRA AND OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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22 February 1984
Supreme Court 7 pages H. D. VORA Vs STATE OF MAHARASHTRA & ORS.
Bench: BHAGWATI,P.N. |
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22 February 1984
Supreme Court 5 pages BALASAHEB VISHNU CHAVAN Vs STATE OF MAHARASHTRA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |