Showing 33901 - 33915 of 41947 judgements
27 March 1984
Supreme Court
9 pages
LIFE INSURANCE CORPORATION OF INDIA Vs RAJA VASIREDDY KOMALLAVALLI KAMBA & OTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2197 of 1970

27 March 1984
Supreme Court
7 pages
SMT. BIMLA DEVI ETC. Vs MST ADDITIONAL DISTRICT JUDGE AND OTHERS ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 41 of 1971

27 March 1984
Supreme Court
13 pages
SUDHIR CHANDRA SARKAR Vs TATA IRON & STEEL CO. LTD. AND OTHERS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1803 of 1970

27 March 1984
Supreme Court
6 pages
UNION OF INDIA AND OTHERS Vs OSWAL WOOLLEN MILLS LTD. AND OTHERS

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1772 of 1984

26 March 1984
Supreme Court
45 pages
BIHARI CHOWDHARY & ANR. Vs STATE OF BIHAR & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1048 of 1979

23 March 1984
Supreme Court
6 pages
ARJUN CHAUBEY Vs UNION OF INDIA AND OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,PATHAK, R.S.,MADON, D.P.,THAKKAR, M.P. (J)
Case number: Appeal Civil 2613 of 1983

21 March 1984
Supreme Court
29 pages
AJOY KUMAR BANERJEE & ORS. ETC. Vs UNION OF INDIA & ORS. ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition (Civil) 5370 of 1980

21 March 1984
Supreme Court
6 pages
MUMTAZ HUSSATN ANSARI, Vs STATE OF U.P. & ANR.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1234 of 1977

21 March 1984
Supreme Court
8 pages
UNION OF INDIA AND ANOTHER Vs G.M. KOKIL AND OTHERS

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 2736 of 1972

20 March 1984
Supreme Court
11 pages
GHANSHYAM DASS AND OTHERS Vs DOMINION OF INDIA AND OTHERS

Bench: SEN,A.P. (J)
Case number: Appeal Civil 82 of 1971

15 March 1984
Supreme Court
5 pages
JAGDISIH PRASAD Vs SMT. ANGOORI DEVI

Bench: MISRA RANGNATH
Case number: Appeal Civil 2147 of 1980

15 March 1984
Supreme Court
19 pages
CHINGLEPUT BOTTLERS Vs MAJESTIC BOTTLING COMPANY

Bench: SEN,A.P. (J)
Case number: Appeal Civil 11970 of 1983

15 March 1984
Supreme Court
5 pages
JlTENTDRA SINGH RATHOR Vs SHRIBAIDYANATH AYURVED BHAWAN LTD. & ANR.

Case number: Appeal (civil) 108 of 1984

14 March 1984
Supreme Court
8 pages
SHRI VALLABH GLASS WORKS LTD. & OTHERS Vs UNION OF INDIA & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Transfer Petition (Civil) 4 of 1987

08 March 1984
Supreme Court
8 pages
VED PRAKASH GUPTA Vs DELTON CABLE INDIA (P) LTD.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1673 of 1982