Showing 33886 - 33900 of 41947 judgements
18 April 1984
Supreme Court
6 pages
S.SHAMSHUDDIN & ORS. ETC Vs STATE OF KARNATAKA & ORS.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 13033 of 1984

17 April 1984
Supreme Court
16 pages
MANCHEGOWDA ETC. Vs STATE OF KARNATAKA ETC.

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Civil 3116 of 1983

17 April 1984
Supreme Court
17 pages
MANICK CHAND PAUL & OTHERS ETC. Vs UNION OF INDIA AND OTHERS

Bench: TULZAPURKAR,V.D.
Case number: Writ Petition (Civil) 918 of 1977

17 April 1984
Supreme Court
13 pages
ANANT KIBE & ORS. Vs PURUSHOTTAM RAO & ORS

Bench: SEN,A.P. (J)
Case number: Appeal Civil 497 of 1971

17 April 1984
Supreme Court
2 pages
ABDUL REHMAN ANTULAY Vs UNION OF INDIA AND ORS. ETC.

Bench: SEN,AMARENDRA NATH (J)
Case number: Writ Petition (Civil) 708 of 1984

12 April 1984
Supreme Court
5 pages
DELHI VETERINARY ASSOCIATION Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 9080 of 1983

12 April 1984
Supreme Court
19 pages
VIJAY NARAIN SINGH Vs STATE OF BIHAR & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition(Criminal) 47 of 1984

11 April 1984
Supreme Court
6 pages
SMT. SURINDAR KAUR SANDHU Vs HARBAX SINGH SANDHU & ANR.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 183 of 1984

06 April 1984
Supreme Court
5 pages
HARI SINGH & ORS. Vs STATE OF U.P. AND ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 5313 of 1983

05 April 1984
Supreme Court
5 pages
KOSHAL KUMAR GUPTA & ORS. Vs STATE OF J. & K. AND ORS.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 8964 of 1982

05 April 1984
Supreme Court
4 pages
R.S.NAYAK Vs A.R.ANTULAY

Bench: DESAI,D.A.
Case number: Special Leave Petition (Criminal) 1740 of 1984

04 April 1984
Supreme Court
12 pages
UNION OF INDIA & ANR Vs AVTAR SINGH & ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 503 of 1971

02 April 1984
Supreme Court
6 pages
MANMOHAN KALIA Vs YASH & OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2691 of 1982

29 March 1984
Supreme Court
9 pages
SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE, AMRITSAR Vs MAHANT KIRPA RAM & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1685 of 1978

29 March 1984
Supreme Court
9 pages
ASSOCIATED CEMENT COMPANIES LTD. ETC. Vs T.C.SHRIVASTAVA & ORS.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 209 of 1973