|
11 January 1984
Supreme Court 10 pages BHASKAR TEXTILE M[LLS LTD; Vs JHARSUGUDA MUNICIPALITY & OTHER
Case number: Appeal (civil) 487 of 1977 |
|
09 January 1984
Supreme Court 29 pages RAM CHANDRA MAWA LAL AND OTHERS ETC. Vs STATE OF UTTAR PRADESH AND OTHERS ETC.
Bench: VARADARAJAN,A. (J) |
|
09 January 1984
Supreme Court 0 pages THE SPECIAL LAND ACQUISITION OFFICER, DAVANGERE Vs P. VEERABHADARAPPA ETC. ETC.
Bench: SEN,A.P. (J) |
|
06 January 1984
Supreme Court 4 pages SILIGURI MUNICIPALITY & OTHERS Vs AMALENDU DAS & OTHERS
Bench: SEN,A.P. (J) |
|
05 January 1984
Supreme Court 9 pages VINEET KUMAR Vs MANGAL SAIN WADHERE
Bench: MISRA,R.B. (J) |
|
05 January 1984
Supreme Court 20 pages WORKMEN OF M/S HINDUSTAN LEVER LTD. & ORS. Vs MANAGEMENT OF M/S HINDUSIAN LEVER LTD.
Bench: DESAI,D.A. |
|
03 January 1984
Supreme Court 7 pages AMAR KANT CHOUDHARY Vs STATE OF BIHAR & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
|
03 January 1984
Supreme Court 3 pages GAYA PARSHAD DIKSHIT Vs DR. NIRMAL CHANDER & ANR.
Bench: BHAGWATI,P.N. (CJ) |
|
03 January 1984
Supreme Court 7 pages V.S. RAHI AND ANR. Vs SMT. RAM CHAMBELI
Bench: VENKATARAMIAH,E.S. (J) |
|
02 January 1984
Supreme Court 7 pages MITHILESH KUMAR PANDEY Vs BAIDYANATH YADAV AND ORS.
Bench: FAZALALI,SYED MURTAZA |
|
16 December 1983
Supreme Court 90 pages BANDHUA MUKTI MORCHA Vs UNION OF INDIA .
Bench: BHAGWATI,P.N. |
|
16 December 1983
Supreme Court 18 pages KAILASH SONKAR Vs SMT. MAYA DEVI
Bench: FAZALALI,SYED MURTAZA |
|
16 December 1983
Supreme Court 38 pages P.K. RAMACHANDRA IYER & ORS. Vs UNION OF INDIA & ORS.
Bench: DESAI,D.A. |
|
16 December 1983
Supreme Court 13 pages STATE OF PUNJAB Vs JAGDEV SINGH TALWANDI
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,SEN, AMARENDRA NATH (J),MADON, D.P.,THAKKAR, M.P. (J) |
|
16 December 1983
Supreme Court 8 pages HINDUSTAN AERONAUTICS LTD. Vs THE STATE OF ORISSA
Bench: MUKHARJI,SABYASACHI (J) |