Showing 33961 - 33975 of 41947 judgements
11 January 1984
Supreme Court
10 pages
BHASKAR TEXTILE M[LLS LTD; Vs JHARSUGUDA MUNICIPALITY & OTHER

Case number: Appeal (civil) 487 of 1977

09 January 1984
Supreme Court
29 pages
RAM CHANDRA MAWA LAL AND OTHERS ETC. Vs STATE OF UTTAR PRADESH AND OTHERS ETC.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1568 of 1974

09 January 1984
Supreme Court
0 pages
THE SPECIAL LAND ACQUISITION OFFICER, DAVANGERE Vs P. VEERABHADARAPPA ETC. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 290 of 1981

06 January 1984
Supreme Court
4 pages
SILIGURI MUNICIPALITY & OTHERS Vs AMALENDU DAS & OTHERS

Bench: SEN,A.P. (J)
Case number: Appeal Civil 762 of 1984

05 January 1984
Supreme Court
9 pages
VINEET KUMAR Vs MANGAL SAIN WADHERE

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 10144 of 1983

05 January 1984
Supreme Court
20 pages
WORKMEN OF M/S HINDUSTAN LEVER LTD. & ORS. Vs MANAGEMENT OF M/S HINDUSIAN LEVER LTD.

Bench: DESAI,D.A.
Case number: Appeal Civil 1865 of 1982

03 January 1984
Supreme Court
7 pages
AMAR KANT CHOUDHARY Vs STATE OF BIHAR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 8491 of 1983

03 January 1984
Supreme Court
3 pages
GAYA PARSHAD DIKSHIT Vs DR. NIRMAL CHANDER & ANR.

Bench: BHAGWATI,P.N. (CJ)
Case number: Appeal Civil 1811 of 1978

03 January 1984
Supreme Court
7 pages
V.S. RAHI AND ANR. Vs SMT. RAM CHAMBELI

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2800 of 1982

02 January 1984
Supreme Court
7 pages
MITHILESH KUMAR PANDEY Vs BAIDYANATH YADAV AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 5307 of 1983

16 December 1983
Supreme Court
90 pages
BANDHUA MUKTI MORCHA Vs UNION OF INDIA .

Bench: BHAGWATI,P.N.
Case number: W.P.(C) No.-002135-002135 / 1982
Diary number: 63395 / 1982
Advocates: BINU TAMTA Vs ARVIND KUMAR SHARMA

16 December 1983
Supreme Court
18 pages
KAILASH SONKAR Vs SMT. MAYA DEVI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 3118 of 1981

16 December 1983
Supreme Court
38 pages
P.K. RAMACHANDRA IYER & ORS. Vs UNION OF INDIA & ORS.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 587 of 1975

16 December 1983
Supreme Court
13 pages
STATE OF PUNJAB Vs JAGDEV SINGH TALWANDI

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,SEN, AMARENDRA NATH (J),MADON, D.P.,THAKKAR, M.P. (J)
Case number: Appeal Civil 692 of 1983

16 December 1983
Supreme Court
8 pages
HINDUSTAN AERONAUTICS LTD. Vs THE STATE OF ORISSA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1658 of 1982