JAVID RASOOL BHAT & ORS. ETC. Vs STATE OF JAMMU & KASHMIR AND ORS.

16 February 1984
Supreme Court
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JAVID RASOOL BHAT & ORS. ETC. Vs STATE OF JAMMU & KASHMIR AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 13325 of 1984