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30 October 1984
Supreme Court 8 pages RAM SHARAN YADAV Vs THAKUR MUNESHWAR NATH SINGH AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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29 October 1984
Supreme Court 21 pages SURINDER SINGH Vs HARDIAL SINGH AND ORS.
Bench: MISRA RANGNATH |
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27 October 1984
Supreme Court 19 pages STATE OF MAHARASHTRA Vs NARSINGRAO GANGARAM PIMPLE
Bench: FAZALALI,SYED MURTAZA |
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26 October 1984
Supreme Court 2 pages C. ELUMALAI Vs STATE OF TAMIL NADU
Bench: VENKATARAMIAH,E.S. (J) |
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26 October 1984
Supreme Court 3 pages STATE OF MAHARASTRA Vs BABURAO RAVAJI MHARULKAR & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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26 October 1984
Supreme Court 10 pages HANS RAJ Vs STATE OF PUNJAB AND ORS.
Bench: DESAI,D.A. |
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19 October 1984
Supreme Court 11 pages NARAIN KHAMMAN Vs PARDUMAN KUMAR JAIN
Bench: MADON,D.P. |
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18 October 1984
Supreme Court 17 pages M. VEERABHADRA RAO Vs TEK CHAND
Bench: DESAI,D.A. |
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17 October 1984
Supreme Court 0 pages AJIT SINGH & ORS. Vs STATE OF HARYANA & ORS.
Bench: Y.V. CHANDRACHUD CJ,V.D. TULZAPURKAR,R.S. PATHAK,D.P. MADON,M.P. |
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17 October 1984
Supreme Court 9 pages SMT. J.S. RUKMANI ETC. Vs GOVERNMENT OF TAMIL NADU AND ORS.
Bench: BHAGWATI,P.N. |
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16 October 1984
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, ERNAKULAM. (KERELA) Vs THE OFFICIAL LIQUIDATOR, PALAI CENTRAL BANK LTD,(IN LIQUIDA
Bench: ERADI,V. BALAKRISHNA (J) |
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16 October 1984
Supreme Court 9 pages K.M. MOHAMAD ABDUL KHADER FIRM Vs STATE OF TAMIL NADU & ORS.
Bench: ERADI,V. BALAKRISHNA (J) |
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15 October 1984
Supreme Court 7 pages SHRI NARAKESARI PRAKASHAN LTD AND OTHERS Vs EMPLOYEES STATE INSURANCE CORPORATION ETC. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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11 October 1984
Supreme Court 10 pages TULSI RAM Vs STATE OF MADHYA PRADESH
Bench: REDDY,O. CHINNAPPA (J) |
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10 October 1984
Supreme Court 4 pages M. P. MITTAL Vs STATE OF HARYANA AND ORS.
Bench: PATHAK,R.S. |