Showing 33766 - 33780 of 41947 judgements
30 October 1984
Supreme Court
8 pages
RAM SHARAN YADAV Vs THAKUR MUNESHWAR NATH SINGH AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 892 of 1980

29 October 1984
Supreme Court
21 pages
SURINDER SINGH Vs HARDIAL SINGH AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 463 of 1982

27 October 1984
Supreme Court
19 pages
STATE OF MAHARASHTRA Vs NARSINGRAO GANGARAM PIMPLE

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 127 of 1977

26 October 1984
Supreme Court
2 pages
C. ELUMALAI Vs STATE OF TAMIL NADU

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition(Criminal) 981 of 1984

26 October 1984
Supreme Court
3 pages
STATE OF MAHARASTRA Vs BABURAO RAVAJI MHARULKAR & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 460 of 1984

26 October 1984
Supreme Court
10 pages
HANS RAJ Vs STATE OF PUNJAB AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1251 of 1978

19 October 1984
Supreme Court
11 pages
NARAIN KHAMMAN Vs PARDUMAN KUMAR JAIN

Bench: MADON,D.P.
Case number: Appeal Civil 626 of 1982

18 October 1984
Supreme Court
17 pages
M. VEERABHADRA RAO Vs TEK CHAND

Bench: DESAI,D.A.
Case number: Appeal Civil 1019 of 1978

17 October 1984
Supreme Court
0 pages
AJIT SINGH & ORS. Vs STATE OF HARYANA & ORS.

Bench: Y.V. CHANDRACHUD CJ,V.D. TULZAPURKAR,R.S. PATHAK,D.P. MADON,M.P.
Case number: Writ Petition (civil) 9345-9498 of 1983

17 October 1984
Supreme Court
9 pages
SMT. J.S. RUKMANI ETC. Vs GOVERNMENT OF TAMIL NADU AND ORS.

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 6756 of 1982

16 October 1984
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, ERNAKULAM. (KERELA) Vs THE OFFICIAL LIQUIDATOR, PALAI CENTRAL BANK LTD,(IN LIQUIDA

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2090 of 1980

16 October 1984
Supreme Court
9 pages
K.M. MOHAMAD ABDUL KHADER FIRM Vs STATE OF TAMIL NADU & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Writ Petition (Civil) 4358 of 1978

15 October 1984
Supreme Court
7 pages
SHRI NARAKESARI PRAKASHAN LTD AND OTHERS Vs EMPLOYEES STATE INSURANCE CORPORATION ETC. ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3296 of 1984

11 October 1984
Supreme Court
10 pages
TULSI RAM Vs STATE OF MADHYA PRADESH

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 34 of 1979

10 October 1984
Supreme Court
4 pages
M. P. MITTAL Vs STATE OF HARYANA AND ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1396 of 1978