Showing 33751 - 33765 of 41947 judgements
27 November 1984
Supreme Court
8 pages
M/S. VARIETY EMPORIUM Vs V. R. M. MOHD. IBRAHIM NAINA

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 3358 of 1979

27 November 1984
Supreme Court
5 pages
SATYA NARAIN SINGH ETC. ETC. Vs THE HIGH COURT OF JUDICATUREAT ALLAHABAD & ORS., ETC. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 16087 of 1984

27 November 1984
Supreme Court
7 pages
REGIONAL DIRECTOR EMPLOYEES A STATE INSURANCE CORPORATION T Vs RAMANUJA MATCH INDUSTRIRS

Bench: MISRA RANGNATH
Case number: Appeal Civil 3500 of 1984

19 November 1984
Supreme Court
2 pages
HARSHARAN VERMA Vs CHARAN SINGH AND oRS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 3491 of 1979

16 November 1984
Supreme Court
5 pages
GENERAL LABOUR UNlON (RED FLAG) BOMBAY Vs B. V. CHAVAN AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 6092 of 1983

15 November 1984
Supreme Court
10 pages
ASHOK KUMAR BHATTACHARYYA Vs AJOY BISWAS AND ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1724 of 1982

13 November 1984
Supreme Court
5 pages
DEBRAJAN RAY & ORS. Vs COMPTROLLER & AUDlTOR GENERAL OF INDIA AND ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1033 of 1979

12 November 1984
Supreme Court
5 pages
CHIMANLAL Vs MISHRILAL

Bench: PATHAK,R.S.
Case number: Appeal Civil 3356 of 1979

09 November 1984
Supreme Court
6 pages
NEPAL SINGH Vs STATE OF U. P. ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 621 of 1975

09 November 1984
Supreme Court
4 pages
SURENDRA KIJMAR Vs STATE OF B1HAR & oRS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 15329 of 1984

09 November 1984
Supreme Court
8 pages
JAVED AHMED ABDUL HAMID PAWALA Vs STATE OF MAHARASHTRA

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition(Criminal) 972 of 1994

09 November 1984
Supreme Court
12 pages
SAMARIAS TRADING CO. PVT. LTD. Vs S. SAMUEL & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 4416 of 1984

31 October 1984
Supreme Court
6 pages
M/S. MSCO. PVT. LTD. Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3744 of 1984

30 October 1984
Supreme Court
28 pages
BHAG MAL Vs CH. PARBHU RAM AND OTHERS

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1451 of 1984

30 October 1984
Supreme Court
8 pages
KHILLIRAM Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 50 of 1976