17 October 1984
Supreme Court
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AJIT SINGH & ORS. Vs STATE OF HARYANA & ORS.

Bench: Y.V. CHANDRACHUD CJ,V.D. TULZAPURKAR,R.S. PATHAK,D.P. MADON,M.P.
Case number: Writ Petition (civil) 9345-9498 of 1983