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18 January 1985
Supreme Court 9 pages STATE OF UTTAR PRADESH Vs RAM SAGAR YADAV AND ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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17 January 1985
Supreme Court 5 pages RAMESH CHAND Vs STATE OF UTTAR PRADESH
Bench: MISRA RANGNATH |
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15 January 1985
Supreme Court 8 pages SARDAR TOTA SINGH Vs M/S GOLD FIELD LEATHER WORKS, BOMBAY.
Bench: PATHAK,R.S. |
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14 January 1985
Supreme Court 5 pages RASIKLAL VAGHAJIBHAI PATEL Vs AHMEDABAD MUNICIPAL CORPORATION AND ANOTHER
Case number: Special Leave Petition (Civil) 5523 of 1983 |
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10 January 1985
Supreme Court 7 pages HAR SHARAN VERMA Vs STATE OF U.P. & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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08 January 1985
Supreme Court 16 pages STATE OF BIHAR Vs BISHNU CHAND LAL CHAUDHARY AND ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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21 December 1984
Supreme Court 8 pages SAYAJI MILLS LTD. Vs REGIONAL PROVIDENT FUND COMMISSIONER
Bench: VENKATARAMIAH,E.S. (J) |
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21 December 1984
Supreme Court 19 pages BALMER LAWRIE WORKERS' UNION, BOMBAY AND ANR Vs BALMER LAWRIE AND CO. LTD. AND ORS.
Case number: Appeal (civil) 3527 of 1984 |
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20 December 1984
Supreme Court 4 pages MOHINDER SINGH AND ORS. ETC. Vs STATE OF PUNJAB AND ANR.
Bench: FAZALALI,SYED MURTAZA |
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19 December 1984
Supreme Court 8 pages MANMOHAN SINGH JAITLA, ETC. ETC Vs THE COMMISSIONER. UNION TERRITORY CHANDIGARH AND ORS. ETC.
Bench: DESAI,D.A. |
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17 December 1984
Supreme Court 3 pages STATE OF KERALA Vs V. PADMANABHAN NAIR
Bench: TULZAPURKAR,V.D. |
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12 December 1984
Supreme Court 8 pages JAGAN NATH Vs RAM KISHAN DASS AND ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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12 December 1984
Supreme Court 9 pages S. M. MAHENDRU AND COMPANY ETC. Vs STATE OF TAMIL NADU AND ANR.
Bench: TULZAPURKAR,V.D. |
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12 December 1984
Supreme Court 9 pages WORKMEN OF HINDUSTAN STEEL LTD AND ANR Vs HINDUSTAN STEEL LTD. AND ORS.
Bench: DESAI,D.A. |
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12 December 1984
Supreme Court 31 pages DR. BALBIR SINGH AND ORS. ETC. ETC. Vs MUNICIPAL CORPORATION, DELHI AND ORS
Bench: RAY,B.C. (J) |