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28 August 1984
Supreme Court 6 pages SAMBANGI APPLASWAMY NAIDU & OTHERS Vs BEHARA VENKATARAMANAYYA PATRO AND OTHERS
Bench: TULZAPURKAR,V.D. |
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27 August 1984
Supreme Court 3 pages MOHAMMAD IDRIS AND ANR. Vs RUSTAM JAHANGIR BABUJI AND OTHERS.
Bench: REDDY,O. CHINNAPPA (J) |
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24 August 1984
Supreme Court 3 pages THE COLONEL BROWN CAMBRIDGE SCHOOL Vs THE ADDL DIST. JUDGE
Bench: FAZALALI,SYED MURTAZA |
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24 August 1984
Supreme Court 8 pages BHAGIRATH KANORIA & ORS. ETC. Vs STATE OF M.P. & ORS. ETC.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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23 August 1984
Supreme Court 6 pages CENTRAL COALFEILDS LTD. Vs M/S. BHUBNESHWAR SINGH .
Bench: MISRA RANGNATH |
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23 August 1984
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX CALCUTTA Vs DALHOUSIE PROPERTIES LTD.
Case number: Special Leave Petition (Civil) 3786 of 1984 |
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23 August 1984
Supreme Court 3 pages SATYENDRA NARAIN SINGH & OTHERS. Vs RAM NATIH SINGH & OTHERS.
Case number: Appeal (civil) 3373 of 1984 |
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23 August 1984
Supreme Court 6 pages V. SASIDHARAN Vs PETER & KARUNAKAR & ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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22 August 1984
Supreme Court 8 pages DEEPAK PAHWA ETC. Vs LT. GOVERNER OF DELHI AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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22 August 1984
Supreme Court 7 pages CHANDRA BANSI SINGH AND ORS. ETC. Vs STATE OF BIHAR AND ORS. ETC.
Bench: FAZALALI,SYED MURTAZA |
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22 August 1984
Supreme Court 12 pages PREM PRAKASH Vs UNION OF INDIA AND ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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21 August 1984
Supreme Court 8 pages RAJENDRA JHA Vs PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY, DISTRIC
Bench: CHANDRACHUD,Y.V. ((CJ) |
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21 August 1984
Supreme Court 6 pages UNION OF INDIA AND ORS. Vs SUNIL KUMAR GHOSH.
Bench: THAKKAR,M.P. (J) |
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17 August 1984
Supreme Court 10 pages COROMANDEL FERTILIZERS LIMITED Vs UNION OF INDIA AND ORS.
Case number: Appeal (civil) 1373 of 1976 |
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17 August 1984
Supreme Court 7 pages P. JAYAPPAN Vs S.K. PERUMAL, FIRST INCOME-TAX OFFICER, TUTICORIN
Bench: VENKATARAMIAH,E.S. (J) |