Showing 33811 - 33825 of 41947 judgements
28 August 1984
Supreme Court
6 pages
SAMBANGI APPLASWAMY NAIDU & OTHERS Vs BEHARA VENKATARAMANAYYA PATRO AND OTHERS

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1339 of 1977

27 August 1984
Supreme Court
3 pages
MOHAMMAD IDRIS AND ANR. Vs RUSTAM JAHANGIR BABUJI AND OTHERS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Civil) 9395 of 1984

24 August 1984
Supreme Court
3 pages
THE COLONEL BROWN CAMBRIDGE SCHOOL Vs THE ADDL DIST. JUDGE

Bench: FAZALALI,SYED MURTAZA
Case number: C.A. No.-003482-003482 / 1984
Diary number: 65331 / 1984
Advocates: PRAMOD DAYAL Vs VRINDA DHAR

24 August 1984
Supreme Court
8 pages
BHAGIRATH KANORIA & ORS. ETC. Vs STATE OF M.P. & ORS. ETC.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 407 of 1979

23 August 1984
Supreme Court
6 pages
CENTRAL COALFEILDS LTD. Vs M/S. BHUBNESHWAR SINGH .

Bench: MISRA RANGNATH
Case number: C.A. No.-003374-003375 / 1984
Diary number: 67905 / 1984

23 August 1984
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX CALCUTTA Vs DALHOUSIE PROPERTIES LTD.

Case number: Special Leave Petition (Civil) 3786 of 1984

23 August 1984
Supreme Court
3 pages
SATYENDRA NARAIN SINGH & OTHERS. Vs RAM NATIH SINGH & OTHERS.

Case number: Appeal (civil) 3373 of 1984

23 August 1984
Supreme Court
6 pages
V. SASIDHARAN Vs PETER & KARUNAKAR & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 2029 of 1980

22 August 1984
Supreme Court
8 pages
DEEPAK PAHWA ETC. Vs LT. GOVERNER OF DELHI AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Civil) 9013 of 1984

22 August 1984
Supreme Court
7 pages
CHANDRA BANSI SINGH AND ORS. ETC. Vs STATE OF BIHAR AND ORS. ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 9973 of 1983

22 August 1984
Supreme Court
12 pages
PREM PRAKASH Vs UNION OF INDIA AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 4480 of 1980

21 August 1984
Supreme Court
8 pages
RAJENDRA JHA Vs PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY, DISTRIC

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1346 of 1981

21 August 1984
Supreme Court
6 pages
UNION OF INDIA AND ORS. Vs SUNIL KUMAR GHOSH.

Bench: THAKKAR,M.P. (J)
Case number: Special Leave Petition (Civil) 11525 of 1983

17 August 1984
Supreme Court
10 pages
COROMANDEL FERTILIZERS LIMITED Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 1373 of 1976

17 August 1984
Supreme Court
7 pages
P. JAYAPPAN Vs S.K. PERUMAL, FIRST INCOME-TAX OFFICER, TUTICORIN

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Criminal) 1923 of 1984