Showing 33736 - 33750 of 41947 judgements
12 December 1984
Supreme Court
14 pages
S. KANDASWAMY CHETTIAR Vs STATE OF TAMIL NADU AND ANR.

Bench: TULZAPURKAR,V.D.
Case number: Writ Petition (Civil) 4433 of 1981

11 December 1984
Supreme Court
12 pages
GOA SAMPLING EMPLOYEES' ASSOCIATION Vs GENERAL SUPERINTENDANCE CO. OF INDIA PVT. LTD. AND ORS.

Case number: Appeal (civil) 4904 of 1984

06 December 1984
Supreme Court
62 pages
INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LTD. & ORS. ETC. Vs UNION OF INDIA & ORS. ETC. ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 2656 of 1981

05 December 1984
Supreme Court
2 pages
MUNICIPAL CORPORATION OF DELHI Vs NEW KWALlTY SWEET HOUSE & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 114 of 1979

04 December 1984
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH Vs M:. CHANDRA SEKHAR

Bench: PATHAK,R.S.
Case number: Appeal Civil 1299 of 1973

04 December 1984
Supreme Court
22 pages
LINGAPPA POCHANNA APPELWAR AND ORS. Vs STATE OF MAHARASHTRA AND ANR. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 4384 of 1984

04 December 1984
Supreme Court
20 pages
STATE OF WEST BENGAL & ORS. ETC. Vs SAMPAT LAL & ORS. ETC.

Bench: MISRA RANGNATH
Case number: Appeal Criminal 570 of 1983

04 December 1984
Supreme Court
3 pages
STATE OF WEST BENGAL Vs SUDHIR DEY AND ANR.

Bench: MISRA RANGNATH
Case number: Special Leave Petition (Criminal) 1454 of 1983

03 December 1984
Supreme Court
6 pages
LAKSHMINARAYAN GUIN & ORS. Vs NIRANJAN MODAK

Bench: PATHAK,R.S.
Case number: Appeal Civil 439 of 1977

03 December 1984
Supreme Court
5 pages
UNION OF INDIA ORS. Vs UNITED COLLIERIES LTD. & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 4512 of 1984

30 November 1984
Supreme Court
9 pages
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR, WEST B Vs DUNLOP INDIA LTD. AND ORS .

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 4742 of 1984

29 November 1984
Supreme Court
6 pages
NARENDER KUMAR AND ORS. Vs STATE OF PUNJAB AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 4720 of 1984

29 November 1984
Supreme Court
21 pages
M/S. AMAR NATH OM PARKASH AND ORS. ETC Vs STATE OF PUNJAB AND ORS. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 4500 of 1984

29 November 1984
Supreme Court
23 pages
S.HARCHARN SINGH Vs S. SAJJAN SINGH AND ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3419 of 1981

28 November 1984
Supreme Court
17 pages
STATE OF MAHARASHTRA ETC. ETC. Vs MRS. KAMAL SUKUMAR DURGULE AND ORS. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J)
Case number: Appeal Civil 386 of 1980