Showing 33796 - 33810 of 41947 judgements
25 September 1984
Supreme Court
16 pages
KRISHI UTPADAN MANDI SAMITI KANPUR, ETC. Vs GANGA DAL MILL AND CO. AND ORS. ETC.

Bench: DESAI,D.A.
Case number: Appeal Civil 10072 of 1983

21 September 1984
Supreme Court
6 pages
VINAYAK ETC. Vs STATE OF MAHARASHTRA

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 287 of 1980

20 September 1984
Supreme Court
2 pages
MATHEW AREEPARMTIL & ORS. Vs STATE OF BIHAR AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 371 of 1983

20 September 1984
Supreme Court
4 pages
STATE OF PUNJAB Vs HINDSONS (P) LTD.

Bench: DESAI,D.A.
Case number: Appeal Civil 1817 of 1984

18 September 1984
Supreme Court
16 pages
RASHTRIYA MILL MAZDOOR SANGH, NAGPUR Vs THE MODEL MILLS, NAGPUR AND ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 1619 of 1971

14 September 1984
Supreme Court
16 pages
STATE OF ANDHRA PRADESH Vs VALLABHAPURAM RAVI

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 254 of 1984

13 September 1984
Supreme Court
5 pages
RAGHBIR SINGH Vs STATE OF HARYANA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Crl.A. No.-000092-000092 / 1996
Diary number: 10709 / 1995
Advocates: S. K. DHINGRA Vs

12 September 1984
Supreme Court
4 pages
SHEORATAN AGARWAL & ANOTHER Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 452 of 1984

04 September 1984
Supreme Court
5 pages
HARIHAR POLYFIBRES Vs THE REGIONAL DIRECTOR, ESI CORPORATION

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Civil) 9795 of 1983

04 September 1984
Supreme Court
9 pages
UNION OF INDIA Vs STATE OF RAJASTHAN

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 284 of 1982

30 August 1984
Supreme Court
11 pages
SETH MANNALAL SURANA MEMORIAL TRUST Vs IST LAND ACQN.COLLECTOR .

Bench: MUKHARJI,SABYASACHI (J)
Case number: W.P.(C) No.-011222-011222 / 1983
Diary number: 65021 / 1983
Advocates: Vs TARA CHANDRA SHARMA

29 August 1984
Supreme Court
3 pages
JOGINDER SINGH Vs STATE OF PUNJAB

Bench: PATHAK,R.S.
Case number: Crl.A. No.-000593-000593 / 1982
Diary number: 63163 / 1982
Advocates: M. QAMARUDDIN Vs

29 August 1984
Supreme Court
13 pages
JEEWANLAL (1929) LTD.ETC. ETC. Vs THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT &

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2332 of 1983

28 August 1984
Supreme Court
4 pages
SITAL PRASAD SAXENA (DEAD) BY LRS. Vs UNION OF INDIA AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 843 of 1984

28 August 1984
Supreme Court
8 pages
WORKMEN EMPLOYED BY HINDUSTAN LEVER LTD. Vs HINDUSTAN LEVER LIMITED

Bench: DESAI,D.A.
Case number: Appeal Civil 179 of 1983