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25 September 1984
Supreme Court 16 pages KRISHI UTPADAN MANDI SAMITI KANPUR, ETC. Vs GANGA DAL MILL AND CO. AND ORS. ETC.
Bench: DESAI,D.A. |
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21 September 1984
Supreme Court 6 pages VINAYAK ETC. Vs STATE OF MAHARASHTRA
Bench: VARADARAJAN,A. (J) |
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20 September 1984
Supreme Court 2 pages MATHEW AREEPARMTIL & ORS. Vs STATE OF BIHAR AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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20 September 1984
Supreme Court 4 pages STATE OF PUNJAB Vs HINDSONS (P) LTD.
Bench: DESAI,D.A. |
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18 September 1984
Supreme Court 16 pages RASHTRIYA MILL MAZDOOR SANGH, NAGPUR Vs THE MODEL MILLS, NAGPUR AND ANR.
Bench: DESAI,D.A. |
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14 September 1984
Supreme Court 16 pages STATE OF ANDHRA PRADESH Vs VALLABHAPURAM RAVI
Bench: VENKATARAMIAH,E.S. (J) |
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13 September 1984
Supreme Court 5 pages RAGHBIR SINGH Vs STATE OF HARYANA
Bench: VENKATARAMIAH,E.S. (J) |
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12 September 1984
Supreme Court 4 pages SHEORATAN AGARWAL & ANOTHER Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 452 of 1984 |
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04 September 1984
Supreme Court 5 pages HARIHAR POLYFIBRES Vs THE REGIONAL DIRECTOR, ESI CORPORATION
Bench: REDDY,O. CHINNAPPA (J) |
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04 September 1984
Supreme Court 9 pages UNION OF INDIA Vs STATE OF RAJASTHAN
Bench: VENKATARAMIAH,E.S. (J) |
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30 August 1984
Supreme Court 11 pages SETH MANNALAL SURANA MEMORIAL TRUST Vs IST LAND ACQN.COLLECTOR .
Bench: MUKHARJI,SABYASACHI (J) |
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29 August 1984
Supreme Court 3 pages JOGINDER SINGH Vs STATE OF PUNJAB
Bench: PATHAK,R.S. |
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29 August 1984
Supreme Court 13 pages JEEWANLAL (1929) LTD.ETC. ETC. Vs THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT &
Bench: SEN,A.P. (J) |
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28 August 1984
Supreme Court 4 pages SITAL PRASAD SAXENA (DEAD) BY LRS. Vs UNION OF INDIA AND ORS.
Bench: DESAI,D.A. |
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28 August 1984
Supreme Court 8 pages WORKMEN EMPLOYED BY HINDUSTAN LEVER LTD. Vs HINDUSTAN LEVER LIMITED
Bench: DESAI,D.A. |