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15 April 1986
Supreme Court 6 pages DEPUTY COMMISSIONER OF SALES TAX ETC. ETC. Vs A.B. ISMAIL ETC. ETC.
Bench: KHALID,V. (J) |
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15 April 1986
Supreme Court 4 pages S. GOVINDARAJU Vs K.S.R.T.C. & ANR.
Bench: SINGH,K.N. (J) |
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15 April 1986
Supreme Court 0 pages KARAN SINGH AND ANR Vs STATE 0F M.P. & ORS.
Case number: Special Leave Petition (Civil) 3732 of 1986 |
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11 April 1986
Supreme Court 10 pages NIRANJAN PATNAIK Vs SASHIBHUSAN KAR & ANR.
Bench: NATRAJAN,S. (J) |
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11 April 1986
Supreme Court 17 pages MONTHLY-RATED WORKMEN AT THE WADALAFACTORY OF THE INDIAN HU Vs INDIAN HUME PIPE COMPANY LTD., BOMBAY
Bench: KHALID,V. (J) |
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10 April 1986
Supreme Court 7 pages STATE OF HARYANA Vs DHARAM SINGH
Bench: MISRA,R.B. (J) |
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10 April 1986
Supreme Court 10 pages ROJASARA RAMJIBHAI DAHYABHAI Vs JANI NAROTTAMDAS LALLUBHAI (DEAD)BY LRS. & ANR.
Bench: SEN,A.P. (J) |
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10 April 1986
Supreme Court 12 pages COMMISSIONER OF SALES TAX, U.P. Vs AURIAYA CHAMBER OF COMMERCE, ALLAHABAD.
Bench: MUKHARJI,SABYASACHI (J) |
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09 April 1986
Supreme Court 14 pages CHAITANYA KUMAR Vs STATE OF KARNATAKA & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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08 April 1986
Supreme Court 14 pages J.P. SHARMA Vs VINOD KUMAR JAIN
Bench: MUKHARJI,SABYASACHI (J) |
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06 April 1986
Supreme Court 14 pages SUKH DEV SINGH Vs COLLECTOR, LAND ACQUISITION, PUNJAB.
Bench: BHAGWATI,P.N. (CJ) |
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06 April 1986
Supreme Court 19 pages G.K. DUDANI & ORS. ETC. Vs S.D. SHARMA & ORS.
Bench: MADON,D.P. |
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06 April 1986
Supreme Court 72 pages CENTRAL INLAND WATER TRANSPORTCORPORATION LTD. & ANR. ETC. Vs BROJO NATH GANGULY & ANR.
Bench: MADON,D.P. |
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04 April 1986
Supreme Court 9 pages BHARAT SINGH Vs MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE, JAWAHARLALNEHR
Bench: KHALID,V. (J) |
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04 April 1986
Supreme Court 5 pages UNION CARBIDE INDIA LIMITED Vs UNION OF INDIA AND ORS.
Case number: Appeal (civil) 1103 of 1972 |