Judgements

24 April 1986
Supreme Court
12 pages

A.P. CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ETC. Vs GOVERNMENT OF ANDHRA PRADESH & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 5497 of 1985

24 April 1986
Supreme Court
4 pages

SUMER CHAND SHARMA & ANR. Vs STATE OF U.P. & ANR. ETC. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 255 of 1986

23 April 1986
Supreme Court
5 pages

ONKAR SINGH & OTHERS Vs REGIONAL TRANSPORT AUTHORITY, AGRA & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1360 of 1986

23 April 1986
Supreme Court
5 pages

SECRETARY, CENTRAL BOARD OF EXCISEAND CUSTOMS & ORS. Vs K.S. MAHALINGAM

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 1279 of 1986

17 April 1986
Supreme Court
8 pages

DMAI Vs

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: C.A. No.-001734-001739 / 1980
Diary number: 63019 / 1980

17 April 1986
Supreme Court
3 pages

PATHUMMA & ANR. Vs MUHAMMAD

Bench: DUTT,M.M. (J)
Case number: Appeal Criminal 462 of 1981

17 April 1986
Supreme Court
10 pages

GENERAL RADIO & APPLIANCES CO. LTD. & ORS. Vs M.A. KHADER (DEAD) BY LRS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1923 of 1976

17 April 1986
Supreme Court
13 pages

MUNICIPAL CORPORATION OF THECITY OF AHMEDABAD & ORS. Vs JAN MOHAMMED USMANBHAI & ANR.

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: Appeal Civil 4685 of 1970

17 April 1986
Supreme Court
53 pages