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18 March 1986
Supreme Court 7 pages COMMISSIONER OF INCOME TAX Vs SHIVAKAMI CO. PVT. LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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18 March 1986
Supreme Court 7 pages ASSOCIATED TANNERS VIZIANAGRAM, A.P. Vs COMMERCIAL TAX OFFICER, VIZIANAGRAM, ANDHRA PRADESH & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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18 March 1986
Supreme Court 11 pages CHUNNI LAL PARSHADI LAL Vs COMMISSIONER OF SALES TAX, U.P., LUCKNOW
Case number: Appeal (civil) 162 of 1974 |
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18 March 1986
Supreme Court 17 pages OM PRAKASH SHUKLA Vs AKHILESH KUMAR SHUKLA & ORS.
Case number: Appeal (civil) 2999 of 1985 |
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14 March 1986
Supreme Court 72 pages UMAJI KESHAO MESHRAM & ORS. Vs RADHIKABAI W/O ANANDRAO BANAPURKAR & ANR.
Case number: Appeal (civil) 3683 of 1984 |
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14 March 1986
Supreme Court 10 pages DOBURG LAGER BREWERIES PVT. LTD. Vs DHARIWAL BOTTLE TRADING CO. & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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13 March 1986
Supreme Court 17 pages STATE OF MAHARASHTRA & ANR. Vs BASANTIBAI MOHANLAL KHETAN & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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13 March 1986
Supreme Court 7 pages KUMARI SUNEETA RAMCHANDRA Vs STATE OF MAHARASHTRA & ANR.
Bench: MADON,D.P. |
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12 March 1986
Supreme Court 40 pages DELHI CLOTH & GENERAL MILLS COMPANY LTD. & ANR. Vs RAJASTHAN STATE ELECTRICITY BOARD & ANR.
Bench: SEN,A.P. (J) |
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12 March 1986
Supreme Court 4 pages MOHD. SALIMUDDIN Vs MISRI LAL AND ANOTHER
Bench: THAKKAR,M.P. (J) |
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12 March 1986
Supreme Court 4 pages M. SATYANARAYANA Vs THE STATE OF KARNATAKA & ANR.
Case number: Appeal (civil) 600 of 1986 |
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12 March 1986
Supreme Court 5 pages INDO-ADEN SALT MFG. & TRADING CO. PVT. LTD. Vs COMMISSIONER OF INCOME TAX, BOMBAY
Bench: MUKHARJI,SABYASACHI (J) |
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12 March 1986
Supreme Court 9 pages BAKUL CASHEW CO. & ORS. Vs SALES TAX OFFICER QUILON & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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11 March 1986
Supreme Court 5 pages SANTOSH KUMAR & ORS. Vs CENTRAL WAREHOUSING CORPORATION & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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10 March 1986
Supreme Court 4 pages OM PRAKASH Vs BHAGWAN DAS
Bench: SEN,A.P. (J) |