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09 May 1986
Supreme Court 12 pages HARMINDER SINGH ARORA Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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09 May 1986
Supreme Court 14 pages CONTROLLER OF ESTATE DUTY GUJARAT-I, AHMEDABAD Vs MRUDULA NARESHCHANDRA
Bench: MUKHARJI,SABYASACHI (J) |
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09 May 1986
Supreme Court 7 pages SMT. DHANWANTI Vs D.D. GUPTA
Bench: PATHAK,R.S. |
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09 May 1986
Supreme Court 8 pages OM PRAKASH MAURYA Vs U.P. COOPERATIVE SUGAR FACTORIES FEDERATION,LUCKNOW & ORS.
Bench: SINGH,K.N. (J) |
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09 May 1986
Supreme Court 13 pages OM PRAKASH RANA ETC. ETC. Vs SWARUP SINGH TOMAR & ORS. ETC. ETC.
Bench: PATHAK,R.S. |
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09 May 1986
Supreme Court 14 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs BIJU PATNAIK
Bench: MUKHARJI,SABYASACHI (J) |
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08 May 1986
Supreme Court 4 pages ARUN S/O MAHADEORAO DAMKA Vs ADDITIONAL INSPECTOR GENERAL OF POLICE & ANR.
Bench: SEN,A.P. (J) |
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08 May 1986
Supreme Court 15 pages CHAGANTI SATYANARAYAN & ORS. Vs STATE OF ANDHRA PRADESH
Bench: NATRAJAN,S. (J) |
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08 May 1986
Supreme Court 20 pages COMMISSIONER OF INCOME TAX, BOMBAY Vs H. HOLCK LARSEN
Bench: MUKHARJI,SABYASACHI (J) |
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08 May 1986
Supreme Court 6 pages INDIAN OIL CORPORATION Vs INCOME TAX OFFICER, CENTRAL CIRCLE V, CALCUTTA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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08 May 1986
Supreme Court 10 pages PAKIRBHAI FUIABHAI SOINNKI Vs PRESIDING 0l717ICER & ANR.
Case number: Appeal (civil) 845 of 1986 |
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07 May 1986
Supreme Court 15 pages JARNAIL SINGH Vs STATE OF PUNJAB
Bench: RAY,B.C. (J) |
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07 May 1986
Supreme Court 11 pages BIRA KISHORE NAIK Vs COAL INDIA LTD. & ORS.
Bench: SINGH,K.N. (J) |
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06 May 1986
Supreme Court 9 pages MUMBAI MAZDOOR SABHA Vs BENNET COLEMAN & COMPANY LTD. & ORS.
Bench: MISRA,R.B. (J) |
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05 May 1986
Supreme Court 5 pages ANDHRA RE-ROLLING WORKS, HYDERABAD Vs UNION OF INDIA & ORS.
Bench: ERADI,V. BALAKRISHNA (J) |