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02 May 1986
Supreme Court 4 pages COMMISSIONER OF INCOME TAX Vs VANAZ ENGINEERING PVT.LTD.
Bench: PATHAK,R.S. |
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02 May 1986
Supreme Court 14 pages RAM CHANDER Vs UNION OF INDIA & ORS.
Bench: OZA,G.L. (J) |
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02 May 1986
Supreme Court 7 pages TULSIPUR SUGAR CO. LTD. ETC. Vs SECRETARY TO THE GOVERNMENT OF U.P. & ORS.
Bench: BHAGWATI, P.N. (CJ),REDDY, O. CHINNAPPA (J),MISRA, R.B. (J),KHALID, V. (J),OZA, G.L. (J) |
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02 May 1986
Supreme Court 8 pages DR. H.P. HAJELA Vs N.S. VERMA & ORS.
Bench: NATRAJAN,S. (J) |
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02 May 1986
Supreme Court 7 pages SAWAI SINGH Vs STATE OF RAJASTHAN
Bench: MUKHARJI,SABYASACHI (J) |
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01 May 1986
Supreme Court 10 pages STATE OF TAMIL NADU Vs KODAIANAL MOTOR UNION (P) LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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01 May 1986
Supreme Court 11 pages RAJENDRA PRASAD MATHUR ETC. Vs KARNATAKA UNIVERSITY & ANR.
Case number: Appeal (civil) 10610 of 1983 |
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30 April 1986
Supreme Court 21 pages RESERVE BANK OF INDIA & ORS. Vs C.N. SAHASRANAMAN & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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30 April 1986
Supreme Court 5 pages K. GEORGE THOMAS Vs COMMISSIONER OF INCOME-TAX, KERALA
Bench: PATHAK,R.S. |
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29 April 1986
Supreme Court 8 pages VRINDAVAN Vs GOVERDHAN LAL PITTIE
Bench: OZA,G.L. (J) |
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29 April 1986
Supreme Court 8 pages NANAKRAM ETC. Vs KUNDALRAI ETC.
Bench: PATHAK,R.S. |
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29 April 1986
Supreme Court 8 pages REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION,MA Vs SOUTH INDIA FLOUR MILLS (P) LTD. ETC. ETC.
Bench: DUTT,M.M. (J) |
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25 April 1986
Supreme Court 11 pages BHAGWATI PRASAD DIXIT 'GHOREWALA' Vs RAJEEV GANDHI
Case number: Appeal (civil) 3003 of 1985 |
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25 April 1986
Supreme Court 27 pages AZHAR HUSSAIN Vs RAJIV GANDHI
Bench: THAKKAR,M.P. (J) |
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25 April 1986
Supreme Court 7 pages MAJ. GENL. A.S. GAURAYA & ANR. Vs S.N. THAKUR AND ANR.
Bench: KHALID,V. (J) |