Showing 33361 - 33375 of 41947 judgements
02 May 1986
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX Vs VANAZ ENGINEERING PVT.LTD.

Bench: PATHAK,R.S.
Case number: C.A. No.-004253-004253 / 1983
Diary number: 64646 / 1983
Advocates: A. SUBHASHINI Vs

02 May 1986
Supreme Court
14 pages
RAM CHANDER Vs UNION OF INDIA & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 1621 of 1981

02 May 1986
Supreme Court
7 pages
TULSIPUR SUGAR CO. LTD. ETC. Vs SECRETARY TO THE GOVERNMENT OF U.P. & ORS.

Bench: BHAGWATI, P.N. (CJ),REDDY, O. CHINNAPPA (J),MISRA, R.B. (J),KHALID, V. (J),OZA, G.L. (J)
Case number: Appeal Civil 1774 of 1980

02 May 1986
Supreme Court
8 pages
DR. H.P. HAJELA Vs N.S. VERMA & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1477 of 1986

02 May 1986
Supreme Court
7 pages
SAWAI SINGH Vs STATE OF RAJASTHAN

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2179 of 1972

01 May 1986
Supreme Court
10 pages
STATE OF TAMIL NADU Vs KODAIANAL MOTOR UNION (P) LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1121 of 1974

01 May 1986
Supreme Court
11 pages
RAJENDRA PRASAD MATHUR ETC. Vs KARNATAKA UNIVERSITY & ANR.

Case number: Appeal (civil) 10610 of 1983

30 April 1986
Supreme Court
21 pages
RESERVE BANK OF INDIA & ORS. Vs C.N. SAHASRANAMAN & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3234 of 1981

30 April 1986
Supreme Court
5 pages
K. GEORGE THOMAS Vs COMMISSIONER OF INCOME-TAX, KERALA

Bench: PATHAK,R.S.
Case number: Appeal Civil 2916 of 1977

29 April 1986
Supreme Court
8 pages
VRINDAVAN Vs GOVERDHAN LAL PITTIE

Bench: OZA,G.L. (J)
Case number: Writ Petition (Civil) 75 of 1972

29 April 1986
Supreme Court
8 pages
NANAKRAM ETC. Vs KUNDALRAI ETC.

Bench: PATHAK,R.S.
Case number: Appeal Civil 5317 of 1983

29 April 1986
Supreme Court
8 pages
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION,MA Vs SOUTH INDIA FLOUR MILLS (P) LTD. ETC. ETC.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 801 of 1976

25 April 1986
Supreme Court
11 pages
BHAGWATI PRASAD DIXIT 'GHOREWALA' Vs RAJEEV GANDHI

Case number: Appeal (civil) 3003 of 1985

25 April 1986
Supreme Court
27 pages
AZHAR HUSSAIN Vs RAJIV GANDHI

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 2774 of 1985

25 April 1986
Supreme Court
7 pages
MAJ. GENL. A.S. GAURAYA & ANR. Vs S.N. THAKUR AND ANR.

Bench: KHALID,V. (J)
Case number: Appeal Civil 184 of 1979