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10 March 1986
Supreme Court 6 pages SUK DAS & ANR. Vs UNION TERRITORY OF ARUNACHAL PRADESH
Bench: BHAGWATI,P.N. (CJ) |
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07 March 1986
Supreme Court 3 pages ASHOK KUMAR MITTAL Vs MARUTI UDYOG LIMITED
Bench: TULZAPURKAR,V.D. |
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07 March 1986
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD. Vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD.
Case number: Appeal (civil) 216 of 1973 |
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05 March 1986
Supreme Court 60 pages D.K. TRIVEDI AND SONS AND ORS. ETC. ETC. Vs STATE OF GUJARAT AND ORS. ETC. ETC.
Bench: MADON,D.P. |
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05 March 1986
Supreme Court 21 pages RAJ PRAKASH CHEMICALS LTD. & ANR. Vs UNION OF INDIA & ORS.
Case number: Appeal (civil) 4978 of 1985 |
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04 March 1986
Supreme Court 6 pages DELHI CLOTH & GENERAL MILLS CO. LTD. Vs UNION Of INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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04 March 1986
Supreme Court 13 pages S. THENAPPA CHETTIAR ETC. Vs STATE OF TAMIL NADU
Bench: VENKATARAMIAH,E.S. (J) |
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27 February 1986
Supreme Court 15 pages ATAM PRAKASH Vs STATE OF HARYANA & ORS.
Bench: BHAGWATI, P.N. (CJ),REDDY, O. CHINNAPPA (J),MISRA, R.B. (J),KHALID, V. (J),OZA, G.L. (J) |
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26 February 1986
Supreme Court 11 pages GIRDHARI LAL & SONS Vs BALBIR NATH MATHUR & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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24 February 1986
Supreme Court 9 pages MRS. MARY ROY ETC. ETC. Vs STATE OF KERALA & ORS.
Bench: BHAGWATI,P.N. (CJ) |
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20 February 1986
Supreme Court 5 pages STATE OF WEST BENGAL & ORS. Vs CALCUTTA HARDWARE STORES & ORS.
Bench: SEN,A.P. (J) |
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18 February 1986
Supreme Court 11 pages CONTROLLER OF ESTATE DUTY, A.P., HYDERABAD Vs SMT. GODAVARI BAI
Bench: TULZAPURKAR,V.D. |
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17 February 1986
Supreme Court 25 pages M.C.MEHTA Vs UNION OF INDIA .
Case number: W.P.(C) No.-012739-012739 / 1985 |
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14 February 1986
Supreme Court 9 pages SHIVAJI ATMAJI SAWANT & ANR. Vs STATE OF MAHARASHTRA AND ORS.
Bench: MADON,D.P. |
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14 February 1986
Supreme Court 7 pages STATE BANK OF INDIA Vs SAKSARIA SUGAR MILLS LTD. AND ORS.
Bench: VENKATARAMIAH,E.S. (J) |