Showing 33406 - 33420 of 41947 judgements
04 April 1986
Supreme Court
4 pages
KONKAN TRADING COMPANY Vs SURESH GOVIND KAMAT TARKAR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1205 of 1986

04 April 1986
Supreme Court
29 pages
NATIONAL TEXTILE CORPORATION LTD. & ORS. Vs SITARAM MILLS LTD. & ORS. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 3067 of 1984

03 April 1986
Supreme Court
24 pages
S.G. CHEMICAL AND DYES TRADING EMPLOYEES' UNION Vs S.G. CHEMICALS AND DYES TRADING LIMITED AND ANOTHER

Case number: Appeal (civil) 830 of 1986

02 April 1986
Supreme Court
6 pages
SONIK INDUSTRIES, RAJKOT Vs MUNICIPAL CORPORATION OF THE CITY OF RAJKOT

Bench: PATHAK,R.S.
Case number: Appeal Civil 1242 of 1980

02 April 1986
Supreme Court
19 pages
VRAJLAL MANILAL AND CO. AND ANOTHER Vs STATE OF MADHYA PRADESH AND ANOTHER

Case number: Appeal (civil) 2635 of 1972

02 April 1986
Supreme Court
20 pages
M. DURAISWAMY Vs MURUGAN BUS SERVICE & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1126 of 1986

01 April 1986
Supreme Court
28 pages
COMPTROLLER AND AUDITOR GENERAL OF INDIA, GIAN PRAKASH, NEW Vs K.S. JAGANNATHAN & ANR.

Bench: MADON,D.P.
Case number: Appeal Civil 2952 of 1984

01 April 1986
Supreme Court
11 pages
JAYANTRAO AMRATRAO PRADHAN Vs PARTHASARTHY, COLLECTOR OF KAIRA DISTRICT AND OTHERS.

Bench: MADON,D.P.
Case number: Appeal Civil 1446 of 1971

01 April 1986
Supreme Court
7 pages
CHENCHU RAMI REDDY & ANR. Vs GOVERNMENT OF ANDHRA PRADESH & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 1147 of 1986

31 March 1986
Supreme Court
5 pages
CANTONMENT BOARD,DEHU ROAD & ANR. Vs MAHINDRA OWEN LTD. & ANR.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 48 of 1972

20 March 1986
Supreme Court
15 pages
SODHI TRANSPORT CO. & ANR. ETC. ETC. Vs STATE OF U.P. & ANR. ETC. ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3376 of 1982

19 March 1986
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, ORISSA Vs ORISSA CORPORATION (P) LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1379 of 1974

19 March 1986
Supreme Court
7 pages
NIRANJAN & CO. P. LTD. Vs COMMISSIONER OF INCOME TAX, WEST BENGAL-I & OTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 967 of 1972

19 March 1986
Supreme Court
9 pages
INDRAVADAN H. SHAH Vs STATE OF GUJARAT & ANR.

Case number: Appeal (civil) 2588 of 1985

19 March 1986
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX U.P., LUCKNOW Vs J.K. HOSIERY FACTORY, KANPUR

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1371 of 1974