Showing 33301 - 33315 of 41947 judgements
11 August 1986
Supreme Court
6 pages
ANWAR Vs IST ADDITIONAL DISTRICT JUDGE,BBULANDSHAHR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 8001 of 1986

08 August 1986
Supreme Court
4 pages
ARYA SAMAJ, SAGAR & ORS. Vs PINJAMAL & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2637 of 1977

08 August 1986
Supreme Court
6 pages
RAJINDER KAUR Vs PUNJAB STATE & ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2327 of 1986

08 August 1986
Supreme Court
5 pages
M. NIRMALA & ORS. Vs STATE OF ANDHRA PRADESH & ORS.

Bench: DUTT,M.M. (J)
Case number: Writ Petition (Civil) 106 of 1980

07 August 1986
Supreme Court
7 pages
HINDUSTAN WIRES PRODUCTS LIMITED Vs COMMISSIONER OF INCOME-TAX, PATIALA

07 August 1986
Supreme Court
10 pages
SURAJ MAL AND ANOTHER Vs RAM SINGH AND OTHERS

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 273 of 1972

05 August 1986
Supreme Court
6 pages
SUPREME COURT LEGAL AID COMMITTEE Vs UNION OF INDIA .

Bench: BHAGWATI,P.N. (CJ)
Case number: W.P.(Crl.) No.-001451-001451 / 1985
Diary number: 65940 / 1985
Advocates: Vs P. PARMESWARAN

05 August 1986
Supreme Court
7 pages
VASUDEO VISHWANATH SARAF Vs NEW EDUCATION INSTITUTE & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1442 of 1986

05 August 1986
Supreme Court
5 pages
UNION OF INDIA & ANR. Vs SHIROMANI GURDWARA PRABANDHAK COMMITTEE & ORS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Transfer Petition (Civil) 212 of 1986

05 August 1986
Supreme Court
11 pages
TEJ PAL SINGH (DEAD) THROUGH LRS. Vs STATE OF U.P. & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1243 of 1972

05 August 1986
Supreme Court
3 pages
BRIJ BEHARI SAHAI Vs STATE OF UTTAR PRADESH

Bench: MISRA RANGNATH
Case number: Appeal Civil 1041 of 1972

05 August 1986
Supreme Court
6 pages
GOVERNMENT MEDICAL STORE DEPOT, KARNAL Vs STATE OF HARYANA AND ANOTHER

Bench: PATHAK,R.S.
Case number: Appeal Civil 2815 of 1977

01 August 1986
Supreme Court
7 pages
PRAKASH COTTON MILLS PVT. LTD. Vs RASHTRIYA MILLS MAZDOOR SANGH

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 768 of 1973

31 July 1986
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX, KANPUR Vs THE ELGIN MILLS LTD., KANPUR

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1665 of 1974

31 July 1986
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, KANPUR Vs SARAN ENGINEERING CO. LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1599 of 1974