Judgements

V. SRIDHARAN NAIR Vs STATE OF KERALA & ORS.

Bench: KHALID,V. (J)
Case number: Writ Petition (Civil) 3832 of 1978

RAGHUBIR SINGH & OTHERS ETC. Vs STATE OF BIHAR

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 10275 of 1983

DIRECTOR GENERAL, TELECOMMUNICATION & ANR. Vs T.N. PEETHAMBARAM

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 3141 of 1986

LODHA COLLIERY COMPANY LTD. & ORS. Vs UNION OF INDIA & ORS.

Bench: P.N. BHAGWATI CJ,R. MISRA,V. KHALID,G.L. OZA,M.M. DUTT
Case number: Writ Petition (civil) 954 of 1977

PARVATI & ORS. Vs FATEHSINHRAO PRATAPSINHRAO GAEKWAD

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1947 of 1972

MS.NEELIMA SHANGLA Vs STATE OF HARYANA

Bench: REDDY,O. CHINNAPPA (J)
Case number: W.P.(C) No.-000292-000292 / 1986
Diary number: 67819 / 1986

STATE OF U.P. Vs PISTA DEVI .

Bench: VENKATARAMIAH,E.S. (J)
Case number: C.A. No.-001495-001511 / 1986
Diary number: 69667 / 1986
Advocates: AKSHAT KUMAR Vs

STAR DIAMOND CO. INDIA Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 20021 of 1986

C.G. GHANSHAMDAS & ORS. Vs COLLECTOR OF MADRAS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3040 of 1986

UNION OF INDIA Vs M/S. GODREJ SOAPS PVT. LTD AND ANR.

Case number: Appeal (civil) 3418 of 1986

TEJINDER SINGH AND ANOTHER ETC. Vs M/S. BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 15466 of 1984

BASAVANTAPPA Vs GANGADHAR NARAYAN DHARWADKAR & ANR.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 8862 of 1986

HEIR OF DECEASED MAHARAJ PURSHOTTAMLALJIMAHARAJ, JUNAGADCOL Vs

MINERVA MILLS LTD. & ORS. ETC. ETC. Vs UNION OF INDIA & ORS.

Bench: DUTT,M.M. (J)
Case number: Writ Petition (Civil) 356 of 1977

RIB TAPES (INDIA) PVT. LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 172 of 1979