Showing 33316 - 33330 of 41947 judgements
29 July 1986
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX,WEST BENGAL-II, CALCUTTA Vs HINDUSTAN HOUSING & LAND DEVELOPMENTTRUST LIMITED

Bench: PATHAK,R.S.
Case number: Appeal Civil 1126 of 1974

25 July 1986
Supreme Court
6 pages
STATE GOVERNMENT PENSIONERS' ASSOCIATION & OTHERS Vs STATE OF ANDHRA PRADESH

Case number: Special Leave Petition (Civil) 14179 of 1985

23 July 1986
Supreme Court
4 pages
BACHAN SINGH & ANR. ETC. Vs CHHOTU RAM & ORS. ETC

Case number: Appeal (civil) 911 of 1971

21 July 1986
Supreme Court
8 pages
STERLING FOODS, A PARTNERSHIP FIRM REPRESENTED BY ITSPARTNE Vs THE STATE OF KARNATAKA & ANR.

Case number: Appeal (civil) 220 of 1986

21 July 1986
Supreme Court
17 pages
DINESH KUMAR & ORS. Vs MOTILAL NEHRU MEDICAL COLLEGE, ALLAHABAD & ORS 13

Bench: BHAGWATI,P.N. (CJ)
Case number: Special Leave Petition (Civil) 26411 of 1987

17 July 1986
Supreme Court
11 pages
STATE OF H.P. Vs TARSEM SINGH

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-004979-004979 / 1995
Diary number: 17712 / 1994
Advocates: NARESH K. SHARMA Vs LAXMI ARVIND

17 July 1986
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX, BIHAR, PATNA Vs AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1912 of 1974

17 July 1986
Supreme Court
23 pages
M.CT. MUTHIAH & ANOTHER ETC. Vs THE CONTROLLER OF ESTATE DUTY, MADRAS ETC.(AND VICE VERSA)

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2086 of 1974

16 July 1986
Supreme Court
6 pages
ANCHOR PRESSINGS (P) LTD. Vs COMMISSIONER OF INCOME TAX, U.P. & ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1700 of 1974

16 July 1986
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, U.P. Vs LAXMI SUGAR & OIL MILLS LTD.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1613 of 1974

16 July 1986
Supreme Court
4 pages
KIRTI BHUSAN SINGH Vs STATE OF BIHAR & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 683 of 1971

16 July 1986
Supreme Court
11 pages
COMMISSIONER OF WEALTH TAX. KANPUR ETC. ETC. Vs CHANDER SEN ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1668 of 1974

16 July 1986
Supreme Court
18 pages
C.I.T. BOMBAY CITY Vs BOMBAY BURMAH TRADING CORPORATION, BOMBAY

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1 of 1974

16 July 1986
Supreme Court
7 pages
JAGDISH SUGAR MILLS LTD. Vs THE C.I.T LUCKNOW

Case number: Appeal (civil) 1348 of 1974

16 July 1986
Supreme Court
5 pages
PATNAIK & CO. LTD. Vs THE COMMISSIONER OF INCOME TAX, ORISSA

Bench: PATHAK,R.S.
Case number: Appeal Civil 1359 of 1974