Showing 33286 - 33300 of 41947 judgements
02 September 1986
Supreme Court
8 pages
UNIVERSITY OF ALLAHABAD AND ORS. Vs AMRIT CHAND TRIPATHI AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2987 of 1986

29 August 1986
Supreme Court
10 pages
COMMISSIONER OF WEALTH-TAX, CALCUTTA Vs O.M.M. KlNNISON (DEAD) THROUGH HER EXECUTORS & T:RUSTEES

Bench: PATHAK,R.S.
Case number: Appeal Civil 1181 of 1974

28 August 1986
Supreme Court
7 pages
PRABHU DAYAL SESMA Vs STATE OF RAJASTHAN & ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 531 of 1986

26 August 1986
Supreme Court
5 pages
BAL KISHAN Vs OM PRAKASH & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1960 of 1980

26 August 1986
Supreme Court
24 pages
KERALA STATE ELECTRICITY BOARD, ETC. Vs S.N. GOVINDA PRABHU & BROTHERS AND OTHERS ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1639 of 1985

26 August 1986
Supreme Court
4 pages
MEWA RAM (DECEASED) BY HIS L.RS. AND ORS. Vs STATE OF HARYANA THROUGH THE LANDACQUISITION COLLECTOR, GUR

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 13379 of 1983

20 August 1986
Supreme Court
4 pages
TARLOK SINGH Vs MUNICIPAL CORPORATION OF AMRITSAR AND ANOTHER.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 2843 of 1986

19 August 1986
Supreme Court
3 pages
BHIMRAO TRIMBAKRAO INGLE Vs STATE OF MAHARASHTRA

Bench: THAKKAR,M.P. (J)
Case number: Appeal Criminal 28 of 1977

18 August 1986
Supreme Court
12 pages
UNION OF INDIA & ORS. Vs M/S MODI RUBBER LIMITED

Bench: BHAGWATI,P.N. (CJ)
Case number: Appeal Civil 415 of 1983

18 August 1986
Supreme Court
9 pages
BHARAT SEVASHRAM SANGH ETC. ETC. Vs STATE OF GUJARAT ETC. ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 205 of 1975

14 August 1986
Supreme Court
13 pages
DISTRICT COUNCIL OF THE JOWAI Vs DWET SINGH RYMBAI ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2069 of 1972

13 August 1986
Supreme Court
6 pages
SUPREME COURT LEGAL AID COMMITTEE Vs UNION OF INDIA .

Case number: W.P.(Crl.) No.-001451-001451 / 1985
Diary number: 65940 / 1985
Advocates: Vs P. PARMESWARAN

13 August 1986
Supreme Court
7 pages
INDIAN OIL CORPORATION LTD. Vs STATE OF BIHAR & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1257 of 1985

12 August 1986
Supreme Court
4 pages
INDU BHUSAN DE & ORS. Vs THE STATE OF WEST BENGAL

Bench: MISRA RANGNATH
Case number: Appeal Civil 2605 of 1971

11 August 1986
Supreme Court
16 pages
BIJOE EMMANUEL & ORS. Vs STATE OF KERALA & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 870 of 1986