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02 September 1986
Supreme Court 8 pages UNIVERSITY OF ALLAHABAD AND ORS. Vs AMRIT CHAND TRIPATHI AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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29 August 1986
Supreme Court 10 pages COMMISSIONER OF WEALTH-TAX, CALCUTTA Vs O.M.M. KlNNISON (DEAD) THROUGH HER EXECUTORS & T:RUSTEES
Bench: PATHAK,R.S. |
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28 August 1986
Supreme Court 7 pages PRABHU DAYAL SESMA Vs STATE OF RAJASTHAN & ANR.
Bench: SEN,A.P. (J) |
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26 August 1986
Supreme Court 5 pages BAL KISHAN Vs OM PRAKASH & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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26 August 1986
Supreme Court 24 pages KERALA STATE ELECTRICITY BOARD, ETC. Vs S.N. GOVINDA PRABHU & BROTHERS AND OTHERS ETC.
Bench: REDDY,O. CHINNAPPA (J) |
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26 August 1986
Supreme Court 4 pages MEWA RAM (DECEASED) BY HIS L.RS. AND ORS. Vs STATE OF HARYANA THROUGH THE LANDACQUISITION COLLECTOR, GUR
Bench: SEN,A.P. (J) |
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20 August 1986
Supreme Court 4 pages TARLOK SINGH Vs MUNICIPAL CORPORATION OF AMRITSAR AND ANOTHER.
Bench: OZA,G.L. (J) |
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19 August 1986
Supreme Court 3 pages BHIMRAO TRIMBAKRAO INGLE Vs STATE OF MAHARASHTRA
Bench: THAKKAR,M.P. (J) |
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18 August 1986
Supreme Court 12 pages UNION OF INDIA & ORS. Vs M/S MODI RUBBER LIMITED
Bench: BHAGWATI,P.N. (CJ) |
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18 August 1986
Supreme Court 9 pages BHARAT SEVASHRAM SANGH ETC. ETC. Vs STATE OF GUJARAT ETC. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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14 August 1986
Supreme Court 13 pages DISTRICT COUNCIL OF THE JOWAI Vs DWET SINGH RYMBAI ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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13 August 1986
Supreme Court 6 pages SUPREME COURT LEGAL AID COMMITTEE Vs UNION OF INDIA .
Case number: W.P.(Crl.) No.-001451-001451 / 1985 |
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13 August 1986
Supreme Court 7 pages INDIAN OIL CORPORATION LTD. Vs STATE OF BIHAR & ORS.
Bench: ERADI,V. BALAKRISHNA (J) |
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12 August 1986
Supreme Court 4 pages INDU BHUSAN DE & ORS. Vs THE STATE OF WEST BENGAL
Bench: MISRA RANGNATH |
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11 August 1986
Supreme Court 16 pages BIJOE EMMANUEL & ORS. Vs STATE OF KERALA & ORS.
Bench: REDDY,O. CHINNAPPA (J) |