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30 September 1986
Supreme Court 2 pages THE COMMISSIONER & SEC.TO GOVT. Vs V.K. ANAND
Bench: VENKATARAMIAH,E.S. (J) |
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30 September 1986
Supreme Court 4 pages PANDURANG & ORS. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 516 of 1986 |
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30 September 1986
Supreme Court 10 pages BROOKE BOND & COMPANY LTD.(NOW KNOWN ASBROOKE BOND LEIBIG L Vs C.I.T., WEST BENGAL-II, CALCUTTA
Bench: PATHAK,R.S. |
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30 September 1986
Supreme Court 5 pages C.I.T., ANDHRA PRADESH Vs TRUSTEES OF H.E.H.. THE NIZAM'S FAMILY TRUST
Case number: Appeal (civil) 1856 of 1974 |
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30 September 1986
Supreme Court 7 pages K.R. MUDGAL & ORS. Vs R.P. SINGH & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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29 September 1986
Supreme Court 9 pages A.K. ROY & ANR. Vs STATE OF PUNJAB & ORS.
Bench: SEN,A.P. (J) |
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26 September 1986
Supreme Court 11 pages O.P.BHANDARI Vs INDIAN TOURISM DEVELOPMENT CORPN.LTD&ORS
Bench: THAKKAR,M.P. (J) |
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26 September 1986
Supreme Court 7 pages BINOD SINGH Vs DISTRICT MAGISTRATE DHANBAD BIHAR & OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
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26 September 1986
Supreme Court 8 pages RAJ KUMAR SINGH Vs STATE OF BIHAR & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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26 September 1986
Supreme Court 7 pages PANIPAT WOOLLEN & GENERAL MILLS CO. LTD.& ANOTHER Vs UNION OF INDIA & OTHERS
Bench: DUTT,M.M. (J) |
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26 September 1986
Supreme Court 12 pages SURINDER SINGH Vs CENTRAL GOVERNMENT & ORS.
Bench: THAKKAR,M.P. (J) |
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25 September 1986
Supreme Court 29 pages CHANDAVARKAR SITA RATNA RAO Vs ASHALATA S. GURAM
Bench: MUKHARJI,SABYASACHI (J) |
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25 September 1986
Supreme Court 22 pages SURAJ PAL SAHU Vs STATE OF MAHARASHTRA &ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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23 September 1986
Supreme Court 0 pages PRESIDENT ASSOCIATION OF ALLOTTEES OF REQUISITION PREMISES BOMBAY Vs STATE OF MAHARASHTRA
Bench: P.N. BHAGWATI (CJ),M.M. DUTT,G.L. OZA,R. MISRA,V. KHALID |
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22 September 1986
Supreme Court 5 pages RAM SINGH & ORS. Vs GRAM PANCHAYAT MEHAL KALAN & ORS.
Bench: VENKATARAMIAH,E.S. (J) |