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16 July 1986
Supreme Court 13 pages MADRAS MARINE & CO. Vs STATE OF MADRAS
Bench: MUKHARJI,SABYASACHI (J) |
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16 July 1986
Supreme Court 3 pages MADNANI DEVELOPMENT CORPN. (P) LTD. Vs COMMISSIONER OF INCOME-TAX, ORISSA
Bench: PATHAK,R.S. |
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15 July 1986
Supreme Court 8 pages CENTRAL PROVINCES MANGANESE ORE CO. LTD. Vs COMMISSIONER OF INCOME TAX
Bench: PATHAK,R.S. |
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15 July 1986
Supreme Court 5 pages UNION OF INDIA Vs RAJESWARI AND CO, & ORS.
Bench: PATHAK,R.S. |
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15 July 1986
Supreme Court 4 pages COMMISSIONER OF AGRICULTURAL INCOME-TAX, TRIVANDRUM Vs KERALA ESTATE MOORIAD CHALAPURAM
Bench: PATHAK,R.S. |
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15 July 1986
Supreme Court 6 pages BANSI LAL & ORS. Vs LAXMAN SINGH
Bench: ERADI,V. BALAKRISHNA (J) |
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15 July 1986
Supreme Court 3 pages BAJRANG GOPILAL GAJABI Vs M.N. BALKUNDRI & ORS.
Bench: ERADI,V. BALAKRISHNA (J) |
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15 July 1986
Supreme Court 7 pages C.I.T. (CENTRAL), MADRAS Vs CANARA WORKSHOPS (P) LTD., KODIALBALL, MANGALORE
Bench: PATHAK,R.S. |
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15 July 1986
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, DELHI Vs MAHALAXMI SUGAR MILLS CO. LTD.
Bench: PATHAK,R.S. |
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15 July 1986
Supreme Court 6 pages DISHERGARH POWER SUPPLY COMPANY LTD.,CALCUTTA & ANR. Vs WORKMEN OF DISHERGARHSUPPLY CO. LTD. & ORS.
Bench: ERADI,V. BALAKRISHNA (J) |
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10 July 1986
Supreme Court 11 pages ATUL GLASS INDUSTRIES (PVT) LTD. ETC. Vs COLLECTOR OF CENTRAL EXCISE, ETC.
Bench: PATHAK,R.S. |
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21 May 1986
Supreme Court 10 pages SUPDT. & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL Vs USHA RANJAN ROY CHOUDHURY & ANR.
Bench: THAKKAR,M.P. (J) |
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19 May 1986
Supreme Court 6 pages SHITLA PRASAD SHUKLA Vs STATE OF U.P. & ORS.
Bench: THAKKAR,M.P. (J) |
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15 May 1986
Supreme Court 6 pages STATE OF GUJARAT Vs THAKOR SHRI PRAVINSINHJI BHARATSINHJI & ORS.
Bench: PATHAK,R.S. |
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15 May 1986
Supreme Court 8 pages INDO AFGHAN CHAMBERS OF COMMERCE & ANR. ETC. Vs UNION OF INDIA & ORS. ETC.
Bench: PATHAK,R.S. |