Showing 32896 - 32910 of 41947 judgements
13 October 1987
Supreme Court
7 pages
PIARA SINGH Vs STATE OF PUNJAB

Bench: KANIA,M.H.
Case number: Appeal Criminal 158 of 1968

12 October 1987
Supreme Court
4 pages
STATE OF KERALA & ANOTHER Vs NILGIRI TEA ESTATES LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 16085 of 1986

12 October 1987
Supreme Court
5 pages
BAKHSHISH SINGH BRAR Vs SMT. GURMEJ KAUR AND ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Criminal) 419 of 1987

09 October 1987
Supreme Court
3 pages
CHARAN LAL SAHU Vs UNION OF INDIA & ANR.

Bench: MISRA RANGNATH
Case number: 268 of 1989

09 October 1987
Supreme Court
16 pages
K. MADHAVAN AND ANR. ETC. Vs UNION OF INDIA AND ORS. ETC.

Bench: DUTT,M.M. (J)
Case number: Writ Petition (Civil) 1021 of 1986

09 October 1987
Supreme Court
5 pages
SARWAN KUMAR ONKAR NATH Vs SUBHAS KUMAR AGARWALLA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2607 of 1987

08 October 1987
Supreme Court
12 pages
P.K. DIXIT AND ORS. Vs STATF OF U.P. & ORS.

Bench: OZA,G.L. (J)
Case number: Writ Petition (Civil) 11788 of 1984

08 October 1987
Supreme Court
11 pages
DELHI CLOTH & GENERAL MILLS LTD. Vs UNION OF INDIA

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 626 of 1972

06 October 1987
Supreme Court
4 pages
GOPAL SINGH & ANR. Vs DILE RAM (DEAD) BY LRS. & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1686 of 1978

06 October 1987
Supreme Court
8 pages
A.SUDHA Vs UNIVERSITY OF MYSORE & ANR.

Bench: DUTT,M.M. (J)
Case number: Special Leave Petition (Civil) 6737 of 1987

06 October 1987
Supreme Court
4 pages
SMT. SARLA NARULA Vs SMT. RAGHBIR KAUR REHAL & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2608 of 1984

25 September 1987
Supreme Court
4 pages
DR. DINESH KUMAR & ORS. A Vs MOTILAL NEHRU MEDICAL COLLEGE, ALLAHABAD & ORS.

Bench: MISRA RANGNATH
Case number: Special Leave Petition (Civil) 7667 of 1987

25 September 1987
Supreme Court
5 pages
DR. SMT. KUNTESH GUPTA Vs MANAGEMENT OF HINDU KANYA MAHAVIDYALAYA, SITAPUR (U.P) &ORS

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 2468 of 1987

25 September 1987
Supreme Court
8 pages
SHYAMARAJU HEGDE Vs U. VENKATESHA BHAT & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1324 of 1987

24 September 1987
Supreme Court
6 pages
HARI SHANKAR Vs BOARD OF REVENUE .

Case number: C.A. No.-000237-000239 / 1974
Diary number: 60231 / 1974
Advocates: R. D. UPADHYAY Vs A. K. GUPTA