Showing 32881 - 32895 of 41947 judgements
27 October 1987
Supreme Court
10 pages
DAILY RATED CASUAL LABOUR EMPLOYEDUNDER P & T DEPARTMENT TH Vs UNION OF INDIA & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 373 of 1986

27 October 1987
Supreme Court
7 pages
SPECIAL LAND ACQUISITION OFFICER, BOMBAY, AND OTHERS. Vs GODREJ AND BOYCE

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2622 of 1987

27 October 1987
Supreme Court
9 pages
SARNAM SINGH Vs SMT. PUSHPA DEVI & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Election Petition (Civil) 1177 of 1986

27 October 1987
Supreme Court
4 pages
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCECORPORATION A Vs RAM CHANDER

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2904 of 1987

27 October 1987
Supreme Court
7 pages
KAN SINGH, ETC. Vs STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS, ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2063 of 1987

27 October 1987
Supreme Court
5 pages
K.S. VORA AND OTHERS Vs STATE OF GUJARAT AND OTHERS

Bench: MISRA RANGNATH
Case number: Appeal Civil 712 of 1980

26 October 1987
Supreme Court
5 pages
GUPTA SUGAR WORKS Vs STATE OF U.P. & ORS.

Bench: SHETTY,K.J. (J)
Case number: Writ Petition (Civil) 7393 of 1982

20 October 1987
Supreme Court
25 pages
CHRISTIAN MEDICAL COLLEGE HOSPITAL EMPLOYEES' UNION &ANR. Vs CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION & ORS.

Case number: Appeal (civil) 8818 of 1983

16 October 1987
Supreme Court
10 pages
MITHILESH KUMAR Vs SRI R. VENKATARAMAN & ORS.

Bench: VENKATARAMIAH, E.S. (J),MISRA RANGNATH,OZA, G.L. (J),DUTT, M.M. (J),SINGH, K.N. (J)
Case number: Election Petition (Civil) 1 of 1987

16 October 1987
Supreme Court
3 pages
GULSHAN & ANR. ETC. Vs ZILA PARISHAD & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 593 of 1981

15 October 1987
Supreme Court
9 pages
GOVERNMENT OF TAMIL NADU & ORS. Vs BADRINATH & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1639 of 1987

15 October 1987
Supreme Court
9 pages
RANJIT THAKUR Vs UNION OF INDIA AND ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 2630 of 1987

15 October 1987
Supreme Court
9 pages
RAVINDRA KUMAR MISRA Vs U.P. STATE HANDLOOM CORPORATION LTD. & ANR.

Bench: MISRA RANGNATH
Case number: Appeal Civil 4438 of 1985

14 October 1987
Supreme Court
6 pages
MANEKLAL AND SONS Vs TRUSTEES OF PORT OF BOMBAY & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 9887 of 1987

14 October 1987
Supreme Court
14 pages
SMT. KAMLABAI & ORS. A v. Vs MANGILAL DULICHAND MANTRI

Bench: OZA,G.L. (J)
Case number: Appeal Civil 4102 of 1986