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27 October 1987
Supreme Court 10 pages DAILY RATED CASUAL LABOUR EMPLOYEDUNDER P & T DEPARTMENT TH Vs UNION OF INDIA & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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27 October 1987
Supreme Court 7 pages SPECIAL LAND ACQUISITION OFFICER, BOMBAY, AND OTHERS. Vs GODREJ AND BOYCE
Bench: RANGNATHAN,S. |
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27 October 1987
Supreme Court 9 pages SARNAM SINGH Vs SMT. PUSHPA DEVI & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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27 October 1987
Supreme Court 4 pages REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCECORPORATION A Vs RAM CHANDER
Bench: MUKHARJI,SABYASACHI (J) |
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27 October 1987
Supreme Court 7 pages KAN SINGH, ETC. Vs STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS, ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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27 October 1987
Supreme Court 5 pages K.S. VORA AND OTHERS Vs STATE OF GUJARAT AND OTHERS
Bench: MISRA RANGNATH |
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26 October 1987
Supreme Court 5 pages GUPTA SUGAR WORKS Vs STATE OF U.P. & ORS.
Bench: SHETTY,K.J. (J) |
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20 October 1987
Supreme Court 25 pages CHRISTIAN MEDICAL COLLEGE HOSPITAL EMPLOYEES' UNION &ANR. Vs CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION & ORS.
Case number: Appeal (civil) 8818 of 1983 |
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16 October 1987
Supreme Court 10 pages MITHILESH KUMAR Vs SRI R. VENKATARAMAN & ORS.
Bench: VENKATARAMIAH, E.S. (J),MISRA RANGNATH,OZA, G.L. (J),DUTT, M.M. (J),SINGH, K.N. (J) |
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16 October 1987
Supreme Court 3 pages GULSHAN & ANR. ETC. Vs ZILA PARISHAD & ORS.
Bench: SEN,A.P. (J) |
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15 October 1987
Supreme Court 9 pages GOVERNMENT OF TAMIL NADU & ORS. Vs BADRINATH & ORS.
Bench: SEN,A.P. (J) |
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15 October 1987
Supreme Court 9 pages RANJIT THAKUR Vs UNION OF INDIA AND ORS.
Bench: VENKATACHALLIAH,M.N. (J) |
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15 October 1987
Supreme Court 9 pages RAVINDRA KUMAR MISRA Vs U.P. STATE HANDLOOM CORPORATION LTD. & ANR.
Bench: MISRA RANGNATH |
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14 October 1987
Supreme Court 6 pages MANEKLAL AND SONS Vs TRUSTEES OF PORT OF BOMBAY & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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14 October 1987
Supreme Court 14 pages SMT. KAMLABAI & ORS. A v. Vs MANGILAL DULICHAND MANTRI
Bench: OZA,G.L. (J) |