Showing 32851 - 32865 of 41947 judgements
11 November 1987
Supreme Court
9 pages
SMT. ARUNA KUMARI Vs GOVERNMENT OF ANDHRA PRADESH AND OTHERS.

Case number: Writ Petition (Civil) 529 of 1987

11 November 1987
Supreme Court
9 pages
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs SHRI SHRI KISHAN BHAGERIA & OTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3521 of 1987

11 November 1987
Supreme Court
10 pages
STATE OF U.P.& ANOTHER Vs MALIK ZARID KHALID

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2981 of 1987

10 November 1987
Supreme Court
5 pages
M/S. BHARAT COKING COAL LTD. Vs THE STATE OF BIHAR .

Bench: SEN,A.P. (J)
Case number: C.A. No.-000840-000840 / 1988
Diary number: 69121 / 1988
Advocates: ANIP SACHTHEY Vs RAJESH PRASAD SINGH

10 November 1987
Supreme Court
6 pages
GUJARAT UNIVERSITY Vs N.U. RAJGURU AND ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 2231 of 1984

10 November 1987
Supreme Court
10 pages
ELECTION COMMISSION OF INDIA Vs SHIVAJI & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2849 of 1987

10 November 1987
Supreme Court
7 pages
M.P.E.B. & OTHERS Vs SMT. BASANTIBAI

Bench: RAY,B.C. (J)
Case number: Appeal Civil 716 of 1985

10 November 1987
Supreme Court
3 pages
RAM NATH AND OTHERS Vs DY. DIRECTOR OF CONSOLIDATION AND OTHERS

Case number: Appeal (civil) 573 of 1974

10 November 1987
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs POLLONJI DARABSHAW DARUWALLA

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Criminal 318 of 1978

10 November 1987
Supreme Court
19 pages
WAJID ALI ABID ALI, ETC. Vs COMMISSIONER OF INCOME TAX, LUCKNOW, ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 609 of 1975

06 November 1987
Supreme Court
8 pages
STATE OF U.P Vs KAMAL KlSHORE SAINI

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 531 of 1986

04 November 1987
Supreme Court
6 pages
MOHAMMAD SWALLEH & ORS. v. Vs IIIRD ADDL. DISTRICT JUDGE, MEERUT & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2107 of 1979

04 November 1987
Supreme Court
6 pages
JOHNEY D' COUTO Vs STATE OF TAMIL NADU

Case number: Appeal (crl.) 232 of 1987

04 November 1987
Supreme Court
32 pages
STATE OF U . P ., ETC . Vs RAFIQUDDIN & ORS. ETC.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 4023 of 1982

03 November 1987
Supreme Court
6 pages
MAHARAJA PILLAI LAKSHMI AMMAL Vs MAHARAJA PILLAI THILLANAYAKOM PILLAI AND ANOTHER

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 266 of 1974