|
11 November 1987
Supreme Court 9 pages SMT. ARUNA KUMARI Vs GOVERNMENT OF ANDHRA PRADESH AND OTHERS.
Case number: Writ Petition (Civil) 529 of 1987 |
|
11 November 1987
Supreme Court 9 pages NATIONAL ENGINEERING INDUSTRIES LIMITED Vs SHRI SHRI KISHAN BHAGERIA & OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
|
11 November 1987
Supreme Court 10 pages STATE OF U.P.& ANOTHER Vs MALIK ZARID KHALID
Bench: RANGNATHAN,S. |
|
10 November 1987
Supreme Court 5 pages M/S. BHARAT COKING COAL LTD. Vs THE STATE OF BIHAR .
Bench: SEN,A.P. (J) |
|
10 November 1987
Supreme Court 6 pages GUJARAT UNIVERSITY Vs N.U. RAJGURU AND ORS.
Bench: SINGH,K.N. (J) |
|
10 November 1987
Supreme Court 10 pages ELECTION COMMISSION OF INDIA Vs SHIVAJI & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
|
10 November 1987
Supreme Court 7 pages M.P.E.B. & OTHERS Vs SMT. BASANTIBAI
Bench: RAY,B.C. (J) |
|
10 November 1987
Supreme Court 3 pages RAM NATH AND OTHERS Vs DY. DIRECTOR OF CONSOLIDATION AND OTHERS
Case number: Appeal (civil) 573 of 1974 |
|
10 November 1987
Supreme Court 8 pages STATE OF MAHARASHTRA Vs POLLONJI DARABSHAW DARUWALLA
Bench: VENKATACHALLIAH,M.N. (J) |
|
10 November 1987
Supreme Court 19 pages WAJID ALI ABID ALI, ETC. Vs COMMISSIONER OF INCOME TAX, LUCKNOW, ETC.
Bench: SEN,A.P. (J) |
|
06 November 1987
Supreme Court 8 pages STATE OF U.P Vs KAMAL KlSHORE SAINI
Bench: RAY,B.C. (J) |
|
04 November 1987
Supreme Court 6 pages MOHAMMAD SWALLEH & ORS. v. Vs IIIRD ADDL. DISTRICT JUDGE, MEERUT & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
|
04 November 1987
Supreme Court 6 pages JOHNEY D' COUTO Vs STATE OF TAMIL NADU
Case number: Appeal (crl.) 232 of 1987 |
|
04 November 1987
Supreme Court 32 pages STATE OF U . P ., ETC . Vs RAFIQUDDIN & ORS. ETC.
Bench: SINGH,K.N. (J) |
|
03 November 1987
Supreme Court 6 pages MAHARAJA PILLAI LAKSHMI AMMAL Vs MAHARAJA PILLAI THILLANAYAKOM PILLAI AND ANOTHER
Bench: SHETTY,K.J. (J) |