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24 September 1987
Supreme Court 10 pages UTKAL CONTRACTORS & JOINERY (P) LTD. & ORS. Vs STATE OF ORISSA
Bench: SHETTY,K.J. (J) |
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24 September 1987
Supreme Court 4 pages DR. A.K. JAIN & ORS. ETC.yETC. Vs UNION OF INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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23 September 1987
Supreme Court 5 pages VIRENDRA KUMAR & ORS Vs KRISHI UTPADAN MANDI SAMITI & ORS.
Bench: DUTT,M.M. (J) |
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22 September 1987
Supreme Court 18 pages M.C.MEHTA Vs UNION OF INDIA .
Case number: W.P.(C) No.-003727-003727 / 1985 |
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22 September 1987
Supreme Court 15 pages EXECUTIVE ENGINEER IRRIGATION GALIMALA & ORS. A Vs ABAADUTA JENA
Bench: REDDY,O. CHINNAPPA (J) |
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22 September 1987
Supreme Court 5 pages CHHOTU SINGH Vs STATE OF MAHARASHTRA & ORS.
Bench: RAY,B.C. (J) |
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22 September 1987
Supreme Court 5 pages ADVANCE BRICKS COMPANY Vs ASSESSING AUTHORITY, ROHTAK & ANR.
Bench: MISRA RANGNATH |
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21 September 1987
Supreme Court 18 pages V. BALASUBRAMANIAM ETC. ETC Vs TAMIL.NADU HOUSING BOARD & ORS ETC. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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18 September 1987
Supreme Court 16 pages K.I.SHEPHERED Vs UNION OF INDIA .
Bench: MISRA RANGNATH |
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18 September 1987
Supreme Court 8 pages SHEELA BARSE Vs STATE OF MAHARASHTRA
Bench: MISRA RANGNATH |
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18 September 1987
Supreme Court 6 pages JAIN ENGINEERING CO. Vs COLLECTOR OF CUSTOMS, BOMBAY
Bench: DUTT,M.M. (J) |
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17 September 1987
Supreme Court 7 pages THE AHMEDABAD MFG.& CALICO PRIN.CO.LTD. Vs MUNICIPAL CORPORATION OF GR.BOMBAY&ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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17 September 1987
Supreme Court 9 pages BALDEV KRISHNA SAHI Vs SHIPPING CORPORATION OF INDIA LIMITED & ANR.
Bench: SEN,A.P. (J) |
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17 September 1987
Supreme Court 8 pages NAND KISHORE MARWAH & OTHERS Vs SMT. SAMUNDRI DEVI
Bench: OZA,G.L. (J) |
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15 September 1987
Supreme Court 15 pages GULAB MEHRA Vs STATE OF U.P. & ORS.
Bench: RAY,B.C. (J) |