Showing 32941 - 32955 of 41947 judgements
01 September 1987
Supreme Court
12 pages
M.K. KUNHIMOHAMMED Vs P.A. AHMEDKUTTY & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 7634 of 1997

01 September 1987
Supreme Court
9 pages
BALRAM GUPTA Vs UNION OF INDIA & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2067 of 1987

01 September 1987
Supreme Court
7 pages
DR. SAROJ KUMAR DAS Vs ARJUN PRASAD JOGANI

Bench: OZA,G.L. (J)
Case number: Appeal Civil 8295 of 1983

28 August 1987
Supreme Court
3 pages
SUBRAMANIAM SHANMUGHAM Vs M.L. RAJENDRAN & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2991 of 1986

28 August 1987
Supreme Court
8 pages
A.K. SUBBAIAH & ORS. Vs STATE OF KARNATAKA & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 401 of 1987

27 August 1987
Supreme Court
7 pages
JAI PRAKASH AND ORS. Vs STATE OF HARYANA & ORS.

Bench: RAY,B.C. (J)
Case number: Writ Petition (Civil) 669 of 1986

27 August 1987
Supreme Court
8 pages
DURGACHARAN MISRA Vs STATE OF ORISSA & ORS.

Bench: SHETTY,K.J. (J)
Case number: Writ Petition (Civil) 1123 of 1986

27 August 1987
Supreme Court
9 pages
SUSHIL KUMAR PORWAL AND ORS. Vs VIPIN MANEKLAL AND ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 5807 of 1983

26 August 1987
Supreme Court
4 pages
MD. SALIM Vs MD. ALl SINCE DECEASED THROUGH HISLRS. MD. ASSIM & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1940 of 1987

26 August 1987
Supreme Court
9 pages
SMT. SHANTI SHARMA & ORS. Vs SMT. VED PRABHA & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 2935 of 1981

26 August 1987
Supreme Court
5 pages
STATE OF GUJARAT Vs AKHILESH C. BHARGAV & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1273 of 1979

25 August 1987
Supreme Court
6 pages
MODERN INDUSTRIAL CORPORATION Vs COLLECTOR OF CENTRAL EXCISE & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 4534 of 1984

21 August 1987
Supreme Court
6 pages
HAVA SINGH Vs STATE OF HARYANA & ANR

Bench: RAY,B.C. (J)
Case number: Writ Petition(Criminal) 668 of 1986

20 August 1987
Supreme Court
4 pages
RAM KUMAR Vs STATE OF HARYANA

Case number: Appeal (civil) 1870 of 1982

19 August 1987
Supreme Court
4 pages
ABHAY SINGH SURANA Vs THE SECRETARY .

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-000859-000859 / 1987
Diary number: 69036 / 1987
Advocates: Vs C. V. SUBBA RAO