Showing 32926 - 32940 of 41947 judgements
15 September 1987
Supreme Court
4 pages
STATE BANK OF INDIA & ANR. Vs S.B.I EMPLOYEES UNION & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 19065 of 1987

15 September 1987
Supreme Court
6 pages
D. SATYANARAYANA Vs P. JAGADISH

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2223 of 1987

14 September 1987
Supreme Court
6 pages
RAJ KUMAR DEY AND OTHERS Vs TARAPADA DEY AND OTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2224 of 1987

11 September 1987
Supreme Court
3 pages
CENTRAL BANK OF INDIA Vs STATE OF GUJARAT & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 2200 of 1987

11 September 1987
Supreme Court
7 pages
RASHPAL MALHOTRA Vs MRS. SATYA RAJPUT AND ANOTHER

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 188 of 1981

09 September 1987
Supreme Court
13 pages
JADAVJI PURSHOTTAM Vs DHAMI NAVNITBHAI AMARATLAL & ORS.

Case number: Appeal (civil) 47 of 1978

09 September 1987
Supreme Court
10 pages
RICHPAL SINGH AND OTHERS ETC. Vs DALIP

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1741 of 1981

08 September 1987
Supreme Court
4 pages
KRISHNAN NAIR & ANR. ETC. Vs GHOUSE BASHA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 689 of 1987

08 September 1987
Supreme Court
3 pages
VASANT KUMAR JAISWAL Vs STATE OF MADHYA PRADESH

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2189 of 1987

08 September 1987
Supreme Court
10 pages
SYED SAULET HUSSAIN Vs SYED ILMUDDIN & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 779 of 1980

08 September 1987
Supreme Court
3 pages
STATE OF WEST BENGAL Vs SREE SREE MA ENGINEERING & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2190 of 1987

07 September 1987
Supreme Court
4 pages
ORIENT TRANSPORT CO. GULABRA AND ANOTHER. Vs JAYA BHARAT CREDIT AND INVESTMENT CO., LTD.,AND ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2286 of 1987

03 September 1987
Supreme Court
20 pages
PRABHAKARAN NAIR, ETC. Vs STATE OF TAMIL NADU AND ORS.

Case number: Writ Petition (Civil) 506 of 1986

03 September 1987
Supreme Court
15 pages
O.P. GUPTA Vs UNION OF INDIA & ORS.

Bench: SEN,A.P. (J)
Case number: Contempt Petition (Civil) 2462 of 1989

02 September 1987
Supreme Court
9 pages
B.R. MEHTA Vs SMT. ATMA DEVI & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1170 of 1987