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03 November 1987
Supreme Court 6 pages SUBHASH BHANDARI & ANR. ETC. Vs DISTRICT MAGISTRATE, LUCKNOW & ORS.
Bench: RAY,B.C. (J) |
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03 November 1987
Supreme Court 7 pages THE STATE OF ANDHRA PRADESH Vs NAV SWADESHI OIL MILLS
Bench: VENKATARAMIAH,E.S. (J) |
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03 November 1987
Supreme Court 4 pages KAMAL SINGH GHUGTYAL Vs UNION OF INDIA & ORS
Bench: RAY,B.C. (J) |
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03 November 1987
Supreme Court 12 pages BALWANT KAUR Vs UNION TERRITORY OF CHANDIGARH
Bench: VENKATACHALLIAH,M.N. (J) |
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03 November 1987
Supreme Court 6 pages OM PRAKASH, ETC. Vs UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF URBANDEVEL
Bench: RANGNATHAN,S. |
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02 November 1987
Supreme Court 8 pages M.S.JAGADAMBAL Vs SOUTHERN INDIAN EDUCATION TRUST & ORS
Bench: SHETTY,K.J. (J) |
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02 November 1987
Supreme Court 4 pages P N KUMAR AND ANOTHER Vs MUNICIPAL CORPORATION OF DELHI
Bench: VENKATARAMIAH,E.S. (J) |
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30 October 1987
Supreme Court 9 pages GANESH DASS SREERAM, ETC. A Vs INCOME TAX OFFICER, 'A' WARD, SHILLONG AND OTHERS ETC.
Case number: Appeal (civil) 1032 of 1973 |
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30 October 1987
Supreme Court 0 pages J.K. COTTON SPINNING AND WEAVING MILLS LTD. & ANR. Vs UNION OF INDIA & ORS.
Bench: DUTT,M.M. (J) |
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28 October 1987
Supreme Court 8 pages MAHANT DHANGIR AND ANOTHER Vs MADAN MOHAN AND OTHERS
Bench: SHETTY,K.J. (J) |
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28 October 1987
Supreme Court 8 pages KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI LTD. &ANR. Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS.
Case number: Writ Petition (Civil) 557 of 1983 |
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28 October 1987
Supreme Court 9 pages B.K. MOHAPATRA Vs STATE OF ORlSSA
Bench: VENKATARAMIAH,E.S. (J) |
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28 October 1987
Supreme Court 5 pages JAGAN@,JAGANNATH UMAJI Vs GOKULDAS HIRALAL TAWARI
Bench: KANIA,M.H. |
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27 October 1987
Supreme Court 5 pages MUNICIPAL BOARD OF ABU ROAD Vs JAISHIV & ORS. ETC.
Bench: MISRA RANGNATH |
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27 October 1987
Supreme Court 11 pages D.K. SONI Vs P.K. MUKERJEE AND ORS.
Bench: MUKHARJI,SABYASACHI (J) |