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10 December 1987
Supreme Court 10 pages BINAPANI DAW Vs BUNGO STEEL FURNITURE PVT. LTD.
Case number: C.A. No.-000061-000061 / 1988 |
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10 December 1987
Supreme Court 33 pages SRI K. PRASAD & ORS. Vs UNION OF INDIA & ORS.
Bench: RANGNATHAN,S. |
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10 December 1987
Supreme Court 18 pages TEKRAJ VASANDI ALIAS K.L. BASANDHI Vs UNION OF INDIA & OTHERS
Bench: MISRA RANGNATH |
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09 December 1987
Supreme Court 6 pages AARTI GUPTA AND ORS. Vs STATE OF PUNJAB AND ORS.
Bench: MISRA RANGNATH |
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09 December 1987
Supreme Court 6 pages SMT. JAHEJO DEVI & ORS. A Vs MOHARAM ALI
Bench: MUKHARJI,SABYASACHI (J) |
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09 December 1987
Supreme Court 8 pages SANJAY SURI & ANR. Vs DELHI ADMINISTRATION, DELHI & ANR.
Bench: MISRA RANGNATH |
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08 December 1987
Supreme Court 34 pages G.C. GUPTA & ORS. Vs N K. PANDEY & ORS.
Bench: SEN,A.P. (J) |
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08 December 1987
Supreme Court 3 pages SUSHIL KUMAR AND ORS. Vs STATE OF HARYANA AND ORS.
Bench: SHARMA,L.M. (J) |
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07 December 1987
Supreme Court 3 pages DELHI MUNICIPAL KARAMCHARI EKTA UNION (REGD.) Vs P.L. SNGH & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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07 December 1987
Supreme Court 4 pages STATE OF ORISSA AND ANR. Vs ALEKH CHANDRAJENA
Bench: SHARMA,L.M. (J) |
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04 December 1987
Supreme Court 3 pages U.P.INCOME-TAX DEPTT.CONTINGENT PAID Vs UNION OF INDIA .
Bench: VENKATARAMIAH,E.S. (J) |
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04 December 1987
Supreme Court 7 pages FERTILIZER CORPORATION OF INDIA LTD. Vs STATE OF BIHAR
Bench: RANGNATHAN,S. |
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04 December 1987
Supreme Court 3 pages STATE OF ORISSA AND OTHERS A Vs CONSTRUCTION INDIA
Bench: MUKHARJI,SABYASACHI (J) |
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04 December 1987
Supreme Court 10 pages PARADISE PRINTERS AND ORS. A Vs UNION TERRITORY OF CHANDIGARH AND ORS.
Bench: SHETTY,K.J. (J) |
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02 December 1987
Supreme Court 11 pages BRIJENDRA NATH BHARGAVA & ANR. Vs HARSH WARDHAN & ORS.
Bench: OZA,G.L. (J) |