Showing 32761 - 32775 of 41947 judgements
29 January 1988
Supreme Court
8 pages
DARSHAN SINGH & ANOTHER Vs STATE OF PUNJAB

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 459 of 1979

29 January 1988
Supreme Court
7 pages
MOHD. RAMZAN SHAH & ORS. Vs STATE OF JAMMU & KASHMIR & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1115 of 1979

29 January 1988
Supreme Court
3 pages
GENERAL MANAGER (MARKETING) HINDUSTAN FERTILIZERCORPORATION Vs SUBODH CHANDRA DAS & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1068 of 1987

29 January 1988
Supreme Court
8 pages
DR. D.N. MALHOTRA Vs KARTAR SINGH

Bench: RAY,B.C. (J)
Case number: Appeal Civil 2206 of 1987

27 January 1988
Supreme Court
5 pages
JAGTAR SINGH Vs STATE OF PUNJAB

Bench: RAY,B.C. (J)
Case number: Crl.A. No.-001524-001524 / 1995
Diary number: 17894 / 1995
Advocates: ASHOK MATHUR Vs

27 January 1988
Supreme Court
5 pages
BAKULBHAI AND ANR. Vs GANGARAM & ANR.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 579 of 1986

27 January 1988
Supreme Court
7 pages
SMT. YAMUNABAI ANANTRAo ADHAV A Vs RANANTRAo SHIVRAM ADHAV AND ANOTHER

Bench: SHARMA,L.M. (J)
Case number: Appeal Criminal 475 of 1983

27 January 1988
Supreme Court
6 pages
STATE OF WEST BENGAL AND OTHERS. Vs ASHIT NATH DAS AND OTHERS

Bench: OZA,G.L. (J)
Case number: Appeal Civil 280 of 1988

27 January 1988
Supreme Court
6 pages
UNION OF INDIA & ANR. A Vs M.T.S.S.D. WORKERS UNION & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 341 of 1988

27 January 1988
Supreme Court
7 pages
ASHOK KUMAR Vs UNION OF INDIA & ORS.

Bench: RAY,B.C. (J)
Case number: Special Leave Petition (Civil) 6255 of 1987

20 January 1988
Supreme Court
6 pages
RAMGIR UTTAMGIR GOSWAMI Vs STATE OF GUJARAT & ANR.

Bench: KANIA,M.H.
Case number: Appeal Civil 2720 of 1972

20 January 1988
Supreme Court
17 pages
DISST. COUNCIL OF UNITED BASEL MISSIONCHURCH & ORS. Vs SALVADOR NICHOLAS MATHIAS & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 84 of 1975

20 January 1988
Supreme Court
3 pages
AMRIT LAL CHUM Vs DEVOPRASAD DUTTA ROY AND ANR. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 368 of 1986

20 January 1988
Supreme Court
14 pages
S.T. MUTHUSAMI Vs K. NATARAJAN & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1722 of 1986

19 January 1988
Supreme Court
0 pages
ANAND KUMAR Vs SRI KATTALI BHASKARAN & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 12 of 1988