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02 December 1987
Supreme Court 6 pages RAM KUMAR & ORS. Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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01 December 1987
Supreme Court 6 pages HANUMANT KUMAR TELESARA Vs MOHAN LAL
Bench: RAY,B.C. (J) |
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01 December 1987
Supreme Court 6 pages SANT LAL BHARTI Vs STATE OF PUNJAB
Bench: MUKHARJI,SABYASACHI (J) |
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27 November 1987
Supreme Court 6 pages SIR SHADI LAL AND SONS, SHAMLI Vs COMMISSIONER OF INCOME-TAX, KANPUR
Bench: VENKATACHALLIAH,M.N. (J) |
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27 November 1987
Supreme Court 3 pages MOHD. SHAFIQ KHAN & ORS. ETC., Vs COMPETENT AUTHORITY & ORS. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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27 November 1987
Supreme Court 7 pages CENTRAL BOARD OF DIRECT TAXES AND OTHERS A Vs ADITYA V. BIRLA
Bench: MUKHARJI,SABYASACHI (J) |
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26 November 1987
Supreme Court 25 pages ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION AND ANOTHER. Vs STATE OF BIHAR AND OTHERS.
Bench: SINGH,K.N. (J) |
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26 November 1987
Supreme Court 5 pages P. KESAVAN(DEAD) THROUGH LRS. Vs AMMUKUTTY AMMA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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25 November 1987
Supreme Court 4 pages GOVIND Vs DR. JEETSINGH
Bench: MUKHARJI,SABYASACHI (J) |
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25 November 1987
Supreme Court 3 pages AJIT KUMAR, ETC. Vs UNION OF INDIA AND OTHERS ETC.
Bench: SHETTY,K.J. (J) |
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25 November 1987
Supreme Court 4 pages THOTE BHASKARA RAO Vs A.P. PUBLIC SERVICE COMMISSION AND OTHERS.
Bench: SHARMA,L.M. (J) |
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24 November 1987
Supreme Court 9 pages M. NARASIMHAIAH Vs DEPUTY COMMISSIONER FOR TRANSPORT, BANGALORE DIVlSION,INFAN
Bench: VENKATARAMIAH,E.S. (J) |
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24 November 1987
Supreme Court 11 pages MUNICIPAL CORPORATION OF GREATER BOMBAY A Vs DR. HAKIMWADI TENANTS ASSOCIATION & ORS.
Bench: SEN,A.P. (J) |
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24 November 1987
Supreme Court 3 pages SADIQ BAKERY ETC. Vs STATE OF A P. & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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20 November 1987
Supreme Court 5 pages STATE OF HARYANA Vs DALMIA DADRI CEMENT LTD.
Bench: MUKHARJI,SABYASACHI (J) |