Showing 32791 - 32805 of 41947 judgements
06 January 1988
Supreme Court
15 pages
MINERVA TALKIES, BANGALORE & ORS. ETC. Vs STATE OF KARNATAKA & ORS. ETC.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 54 of 1985

18 December 1987
Supreme Court
7 pages
SMT. BEENA TIWARI & ANR. ETC. Vs STATE OF MADHYA PRADESH & ANR. ETC.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 59 of 1982

18 December 1987
Supreme Court
14 pages
SALONAH TEA COMPANY LTD Vs SUPERINTENDENT OF TAXES NOWGONG & ORS. ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 3023 of 1979

18 December 1987
Supreme Court
7 pages
MUKESH KUMAR AGGARWAL & ORS. Vs STATE OF MADHYA PRADESH & ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 4026 of 1987

17 December 1987
Supreme Court
13 pages
AREGISTRAR OF FIRMS, SOCIETIES AND CHITS, UTIAR PRADESH Vs SECURED INVESTMENT COMPANY, LUCKNOW AND ANOTHER.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1988 of 1982

17 December 1987
Supreme Court
18 pages
BABU RAO ALLIAS P.B. SAMANT Vs UNION OF INDIA AND ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 63 of 1977

16 December 1987
Supreme Court
5 pages
NIRMAL KUMAR CHOUDHARY & ORS. ETC. Vs STATE OF BIHAR AND ORS., ETC.

Bench: MISRA RANGNATH
Case number: Appeal Civil 2049 of 1979

16 December 1987
Supreme Court
11 pages
RAM SEWAK Vs MUNNA LAL

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1654 of 1979

15 December 1987
Supreme Court
7 pages
GURPREET SINGH Vs CHATUR BHUJ GOEL

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2035 of 1987

15 December 1987
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX, Vs VIKRAM COTTON MILLS LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 689 of 1978

11 December 1987
Supreme Court
6 pages
A.N. SHASHTRI Vs STATE OF PUNJAB & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 8623 of 1983

11 December 1987
Supreme Court
6 pages
COMMlSSlONER OF GIFT TAX, GUJARAT Vs EXECUTORS & TRUSTEES OF THE ESTATE OFLATE SH. AMBALAL SARAB

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 982 of 1975

11 December 1987
Supreme Court
3 pages
J. L. NANDA Vs SMT. VEENA NANDA

Bench: OZA,G.L. (J)
Case number: Special Leave Petition (Civil) 14149 of 1983

11 December 1987
Supreme Court
9 pages
RAJA RAM KUMAR BHARGAVA (DEAD) BY LRS. Vs UNION OF INDIA

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 4034 of 1983

11 December 1987
Supreme Court
14 pages
DEWAN JOYNAL ABEDIN Vs ABDUL WAZED ALIAS ABDUL WAZAD MIAH AND TWO OTHERS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 4 of 1987