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06 January 1988
Supreme Court 15 pages MINERVA TALKIES, BANGALORE & ORS. ETC. Vs STATE OF KARNATAKA & ORS. ETC.
Bench: SINGH,K.N. (J) |
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18 December 1987
Supreme Court 7 pages SMT. BEENA TIWARI & ANR. ETC. Vs STATE OF MADHYA PRADESH & ANR. ETC.
Bench: DUTT,M.M. (J) |
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18 December 1987
Supreme Court 14 pages SALONAH TEA COMPANY LTD Vs SUPERINTENDENT OF TAXES NOWGONG & ORS. ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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18 December 1987
Supreme Court 7 pages MUKESH KUMAR AGGARWAL & ORS. Vs STATE OF MADHYA PRADESH & ORS.
Bench: VENKATACHALLIAH,M.N. (J) |
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17 December 1987
Supreme Court 13 pages AREGISTRAR OF FIRMS, SOCIETIES AND CHITS, UTIAR PRADESH Vs SECURED INVESTMENT COMPANY, LUCKNOW AND ANOTHER.
Bench: SHETTY,K.J. (J) |
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17 December 1987
Supreme Court 18 pages BABU RAO ALLIAS P.B. SAMANT Vs UNION OF INDIA AND ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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16 December 1987
Supreme Court 5 pages NIRMAL KUMAR CHOUDHARY & ORS. ETC. Vs STATE OF BIHAR AND ORS., ETC.
Bench: MISRA RANGNATH |
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16 December 1987
Supreme Court 11 pages RAM SEWAK Vs MUNNA LAL
Bench: RANGNATHAN,S. |
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15 December 1987
Supreme Court 7 pages GURPREET SINGH Vs CHATUR BHUJ GOEL
Bench: SEN,A.P. (J) |
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15 December 1987
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, Vs VIKRAM COTTON MILLS LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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11 December 1987
Supreme Court 6 pages A.N. SHASHTRI Vs STATE OF PUNJAB & ORS.
Bench: MISRA RANGNATH |
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11 December 1987
Supreme Court 6 pages COMMlSSlONER OF GIFT TAX, GUJARAT Vs EXECUTORS & TRUSTEES OF THE ESTATE OFLATE SH. AMBALAL SARAB
Bench: VENKATACHALLIAH,M.N. (J) |
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11 December 1987
Supreme Court 3 pages J. L. NANDA Vs SMT. VEENA NANDA
Bench: OZA,G.L. (J) |
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11 December 1987
Supreme Court 9 pages RAJA RAM KUMAR BHARGAVA (DEAD) BY LRS. Vs UNION OF INDIA
Bench: VENKATACHALLIAH,M.N. (J) |
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11 December 1987
Supreme Court 14 pages DEWAN JOYNAL ABEDIN Vs ABDUL WAZED ALIAS ABDUL WAZAD MIAH AND TWO OTHERS.
Bench: VENKATARAMIAH,E.S. (J) |