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19 November 1987
Supreme Court 20 pages U.P. Co-OPERATIVE FEDERATION LTD. Vs SINGH CONSULTANTS & ENGINEERS (P) LTD.
Bench: OZA,G.L. (J) |
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18 November 1987
Supreme Court 7 pages CHANDRAMA TEWARI Vs UNION OF INDIA, THROUGH GENERAL MANAGER, EASTERN RAILWAYS
Bench: SINGH,K.N. (J) |
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18 November 1987
Supreme Court 11 pages THAKORE SHRI VINAYASINHJI (DEAD) BY LRS. Vs KUMAR SHRI NATWARSINHJI & ORS.
Bench: DUTT,M.M. (J) |
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17 November 1987
Supreme Court 2 pages AJAIB SINGH Vs GURBAX SINGH & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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17 November 1987
Supreme Court 7 pages HAJI T.M. HASSAN RAWTHER Vs KERALA FINANCIAL CORPORATION.
Bench: SHETTY,K.J. (J) |
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17 November 1987
Supreme Court 9 pages BHAGWAN DASS CHOPRA Vs UNITED BANK OF INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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13 November 1987
Supreme Court 7 pages SMT. ARATI DUTTA Vs EASTERN TEA ESTATE (P) LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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13 November 1987
Supreme Court 12 pages BHAGAT RAM SHARMA Vs UNION OF INDIA & ORS
Bench: SEN,A.P. (J) |
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13 November 1987
Supreme Court 10 pages KHALIL AHMED BASHIR AHMED Vs TUFELHUSSEIN SAMASBHAI SARANGPURWALA
Bench: MUKHARJI,SABYASACHI (J) |
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13 November 1987
Supreme Court 0 pages SUDAMA SINGH Vs NATH SARAN SINGH & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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12 November 1987
Supreme Court 8 pages SHALIMAR TAR PRODUCTS LTD. Vs H.C. SHARMA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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12 November 1987
Supreme Court 10 pages STATE OF GUJARAT AND ORS. ETC. Vs PARSHOTTAMDAS RAMDAS PATEL & ORS.
Case number: Appeal (civil) 635 of 1981 |
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12 November 1987
Supreme Court 9 pages SHOBHA RANI Vs MADHUKAR REDDI
Bench: SHETTY,K.J. (J) |
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11 November 1987
Supreme Court 6 pages STATE OF KERALA Vs C.K. DEVADATHAN
Bench: MISRA RANGNATH |
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11 November 1987
Supreme Court 10 pages BANK OF INDIA Vs VIJAY TRANSPORT
Bench: DUTT,M.M. (J) |