Showing 32776 - 32790 of 41947 judgements
19 January 1988
Supreme Court
12 pages
SHIV CHARAN SINGH S/o SHRI ANGAD SINGH Vs CHANDRA BHAN SINGH S/o SHRI MAHAVIR SINGH & ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 4132 of 1986

19 January 1988
Supreme Court
4 pages
NAT STEEL EQUIPMENT PVT. LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2860 of 1987

14 January 1988
Supreme Court
8 pages
UNION OF INDIA Vs ALL INDIA SERVICES PENSIONERS ASSOCIATION & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 897 of 1987

14 January 1988
Supreme Court
5 pages
GOVERNING BODY OF DAYANAND ANGLO VEDIC COLLEGE Vs PADMANABHA PADHY & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 1074 of 1977

13 January 1988
Supreme Court
15 pages
SATYA NARAIN PANDEY Vs STATE OF U.P. & OTHERS

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1502 of 1987

13 January 1988
Supreme Court
13 pages
S. APPUKUTAN Vs THUNDIYIL JANAKI AMMA & ANR.

Case number: Appeal (civil) 3045 of 1980

13 January 1988
Supreme Court
16 pages
CHERN TAONG SHANG & ANR., ETC., ETC. Vs COMMANDER S.D.BAIJAL & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 642 of 1987

13 January 1988
Supreme Court
14 pages
SUSHIL KUMAR & ANR. Vs RAM PRAKASH & ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1576 of 1987

13 January 1988
Supreme Court
13 pages
M. VEERAPPA Vs EVELYN SEQUEIRA & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 131 of 1988

12 January 1988
Supreme Court
15 pages
INDIAN CEMENTS Vs STATE OF A.P. .

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-000422-000422 / 1987
Diary number: 68719 / 1987

12 January 1988
Supreme Court
19 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: VENKATARAMIAH,E.S. (J)
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

12 January 1988
Supreme Court
5 pages
SMT.SHASHI AGARWAL Vs STATE OF UP & ORS.

Bench: SHETTY,K.J. (J)
Case number: Writ Petition(Criminal) 735 of 1987

12 January 1988
Supreme Court
5 pages
CHANDAN & OM PRAKASH Vs STATE OF RAJASTHAN

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 106 of 1986

12 January 1988
Supreme Court
9 pages
SALES TAX OFFICER, WARD 2 MORADABAD AND 2 ORS. Vs ORIENTAL COAL CORPORATION MORADABAD.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 953 of 1975

11 January 1988
Supreme Court
5 pages
SUBHASH CHAND Vs STATE OF HARYANA AND ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition(Criminal) 745 of 1987