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07 December 1989
Supreme Court 4 pages ESS DEE CARPET ENTERPRISES Vs UNION OF INDIA AND ORS.
Bench: VENKATARAMIAH,E.S. (CJ) |
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07 December 1989
Supreme Court 5 pages COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs DECENT DYEING CO.
Bench: MUKHARJI,SABYASACHI (J) |
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05 December 1989
Supreme Court 6 pages BIHAR STATE MADARASA EDUCATION BOARD,PATNA, THROUGH ITS CHA Vs MANAGING COMMITTEE OF MADARASA HANFIAARABIC COLLEGE JAMALIA
Bench: SINGH,K.N. (J) |
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05 December 1989
Supreme Court 11 pages P. MAHENDRAN Vs STATE OF KARNATAKA
Bench: SINGH,K.N. (J) |
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04 December 1989
Supreme Court 7 pages MUNICIPAL BOARD, BAREILLY Vs BHARAT OIL COMPANY AND ORS.
Bench: FATHIMA BEEVI,M. (J) |
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01 December 1989
Supreme Court 11 pages KALYAN SINGH, LONDON TRAINED, CUTTER,JOHRI BAZAR, JAIPUR Vs SMT. CHHOTI AND ORS.
Bench: SHETTY,K.J. (J) |
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01 December 1989
Supreme Court 5 pages DUNLOP INDIA LTD. Vs UNION OF INDIA AND ORS.
Bench: RANGNATHAN,S. |
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30 November 1989
Supreme Court 7 pages DANDASI SAHU Vs STATE OF ORISSA
Bench: RAMASWAMI,V. (J) II |
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30 November 1989
Supreme Court 9 pages UNION OF INDIA AND ORS Vs FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA
Bench: SHETTY,K.J. (J) |
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29 November 1989
Supreme Court 6 pages JAGRIT MAZDOOR UNION (REGD) Vs MAHANAGAR TELEPHONE NIGAM LTD.
Bench: MISRA RANGNATH |
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28 November 1989
Supreme Court 12 pages SHIV CHANDER KAPOOR Vs AMAR BOSE
Bench: VERMA,JAGDISH SARAN (J) |
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28 November 1989
Supreme Court 7 pages SMT. SREELATHA BHUPAL ETC. ETC. Vs GOVT. OF ANDHRA PRADESH REPRESENTED BY ITSSECRETARY, REVENU
Bench: OZA,G.L. (J) |
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28 November 1989
Supreme Court 5 pages MADANLAL MANOHARLAL AND ORS. ETC. ETC. Vs STATE OF HARYANA AND ANR.
Bench: SHARMA,L.M. (J) |
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28 November 1989
Supreme Court 6 pages PARAS NATH Vs UNION OF INDIA .
Bench: MISRA RANGNATH |
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24 November 1989
Supreme Court 5 pages RAMZAN Vs SMT. HUSSAINI
Bench: SHARMA,L.M. (J) |